ZENSAR TECHNOLOGIES LIMITED

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here.
PAN No
AAACF0742K
CIN
L72200PN1963PLC012621
ROC
RoC-Pune
Incorporation Date
29-03-1963
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
012621
Registration Date
29-03-1963
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
28-09-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 5000,00,000
Paid Up Capital
Rs. 4522,29,516



Contact Information

E-Mail Address
CompanySecretarial@zensar.com
Registered Address
ZENSAR KNOWLEDGE PARK KHARADI PLOT NO.4 MIDC OFF NAGAR ROAD PUNE MH 411014 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ZENSAR TECHNOLOGIES LIMITED

Last Checked Past / Closed Litigation On 07-09-2023 20:16
30-05-2017 Commissioner of Central Excise, Pune-III V/S Zensar Technologies Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
28-02-2017 Commissioner of C. Ex. & S.T., Pune V/S Zensar Technologies Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
01-09-2009 Transmarine Corporation & Others Versus Zensar Technologies Ltd. & Others Supreme Court of India



GST Number(s) for ZENSAR TECHNOLOGIES LIMITED

UTTAR PRADESH 09AAACF0742K1ZP  
MAHARASHTRA 27AAACF0742K2ZQ  
TELANGANA 36AAACF0742K2ZR  
KARNATAKA 29AAACF0742K2ZM  
KARNATAKA 29AAACF0742K3ZL  



Directors

DIN Name Since
00026726 HARSH VARDHAN GOENKA 04-09-2001
00210342 HARSH CHARANDAS MARIWALA 18-01-2018
00057953 AJIT TEKCHAND VASWANI 09-02-1996
00804869 VENKATESH KASTURIRANGAN 28-01-2008
09013862 AJAY SINGH BHUTORIA 12-01-2021
ADAPT6954D GAURAV TONGIA 01-02-2018
AIZPK0852H NAVNEEET PRAKASH KHANDELWAL 18-01-2018
02089850 ANANT VARDHAN GOENKA 21-01-2019
00003236 KETAN ARVIND DALAL 03-11-2017
ANAND ASHOKKUMAR RUNWAL 12-01-2021
07935711 BEN EDWARD DRUSKIN 03-11-2017
08530439 RAJAPPA RADHA 06-08-2019
00193566 ARVIND NATH AGRAWAL 29-01-2002

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