Y N G AND CO LLP

Activity: Business Services in Karnataka.
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
AAJ-6096 		ROC
ROC - BANGALORE 		Incorporation Date
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Class
 Category
 Sub-Category
Listed
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Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
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Last AGM Date
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Last Balance Sheet Date
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Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
yngandco@gmail.com
Registered Address
Y N G AND CO LLP 35th Cross, Rajajinagar 2nd Block No 620_G, 1st Floor 560010 Bengaluru-Bangalore



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to Y N G AND CO LLP

Last Checked Past / Closed Litigation On 07-09-2023 16:56
29-08-2023 India Realty Excellence Fund II LLP, New Delhi, Through Its Authorized Representative Binit Saraf Versus Gautam Jagdish Ahuja & Another High Court of Judicature at Bombay
13-07-2023 VKCN Realties LLP, Represented by its Managing Partner Versus National Faceless Assessment Centre, Delhi & Another High Court of Judicature at Madras
27-06-2023 Alex G. Muricken Versus Murickens Marketing System Llp., Represented By Designated Partner, George G. Muricken, Kottayam & Another High Court of Kerala
22-06-2023 Chandini Co-operative Housing Society Ltd. & Another Versus Punjalal G. Dave Realtors LLP formerly known as Punjalal G. Dave Realtors Pvt. Ltd. High Court of Judicature at Bombay
22-06-2023 Vajra Global Consulting Services LLP., Rep. by Its Partner, G. Sankarabaaham, Velachery Versus Deputy Director of Income Tax, Centralized Processing Center, Bengaluru & Another High Court of Judicature at Madras
16-06-2023 PVR Ltd. Through its Authorised Signatory Mahesh R. Dalvi & Others Versus M/s. Proetus Ventures LLP, Through its Authorized Partners & Others High Court of Judicature at Bombay
29-05-2023 Sunil Kumar Versus M/s. Adani M2K Projects LLP & Another National Consumer Disputes Redressal Commission NCDRC
19-05-2023 Anubhab Construction Versus City Star Ganguly Projects LLP National Consumer Disputes Redressal Commission NCDRC
03-05-2023 Union of India & Another Versus Deloitte Haskins & Sells Llp & Another Supreme Court of India
03-05-2023 Everest Entertainment LLP Versus Hridaynath D. Kadudeshmukh & Others High Court of Judicature at Bombay
10-04-2023 Fastmoney Advisory Services LLP, Bangalore & Another Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
29-03-2023 G M Heights LLP Versus Municipal Corporation of Greater Mumbai & Others High Court of Judicature at Bombay
29-03-2023 Madeeha Constructions & Developers Pvt. Ltd. Versus Anantara Management & Technical Services LLP & Others High Court of Judicature at Bombay
20-03-2023 M/s. Secular Trust, Represented by its Sole Managing Trustee & Administrator, D. Indrajith, Chennai Versus M/s. OMR Outdoor Media Reach LLP, An incorporated LLP under LLP Act 2008, Represented By its Designate Partner, B. Sinduja, Chennai High Court of Judicature at Madras
10-03-2023 Islamic Republic of Iran (through Iranian Islamic Republic Railways, Tehran, Iran) Versus K.T. Steel Industries LLP & Another High Court of Judicature at Bombay
02-03-2023 Future Sector Land Developers LLP & Another Versus Bagmane Developers Private Limited & Others Supreme Court of India
17-02-2023 P. Palanisamy & Others Versus M/s. Anjli Infra Housing LLP National Consumer Disputes Redressal Commission NCDRC
15-02-2023 M/s. Black Buck Technologies LLP. Rep. by Partner M. Pradeep Dadha, Versus The Commissioner of Income Tax (Appeals), The National Faceless Appeal Center, New Delhi.& Another High Court of Judicature at Madras
06-02-2023 Ganesh Shankar Sharma Versus MKHS Housing LLP & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
06-02-2023 M/s. Ratnawat Infra Construction Company LLP. Versus Commissioner, Central Excise & CGST-Jaipur I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
06-02-2023 Corvus Urban Infrastruture LLP, Thr. Partner Sumermal Jain, Maharashtra & Another Versus Union of India Through The Secretary Ministry of Culture, Department of Archaeology, New Delhi & Others In the High Court of Bombay at Goa
30-01-2023 Dhee Educational And Cultural Trust A Public Charitable Trust, Represented by its Secretary Padmini Raghavendra & Others Versus M/s. Hartana Projects LLP, Represented by its partner G. Sharath Reddy, Bengaluru High Court of Karnataka
25-01-2023 M/s. AMT Venture Township LLP, Represented Herein by its Partner- Proposed Munegowda, Bengaluru Versus G. Purushotham Naidu & Others High Court of Karnataka
24-01-2023 Kamal Hiraman Hole & Others Versus Atrium Holmes Llp, A Limited Liability Partnership, Pune Through partners & Others High Court of Judicature at Bombay
23-01-2023 Bagmane Developers Pvt. Ltd. V/S Future Sector Land Developers LLP and Others and Lalitha R. Solanki V/S Future Sector Land Developers LLP & Others High Court of Judicature at Bombay
23-01-2023 Bagmane Developers Pvt Ltd. (Formerly known as Bagmane Constructions Pvt Ltd.) & Another Versus Future Sector Land Developers LLP & Others High Court of Judicature at Bombay
20-01-2023 The Designated Officer, The Food Safety & Drugs Control Dept. Office of the Food Safety & Standard Authority, Villupuram & Another Versus Jayavilas Tobacco Traders LLP Rep by its Partner, A. Prabaharan & Others High Court of Judicature at Madras
18-01-2023 ASREC (India) Ltd. Versus Fastgrowth Hospitality LLP, represented by its Designated Partner Bhaven Parikh & Others High Court of Judicature at Bombay
23-12-2022 Edufocus International Education LLP Versus Yashovardhan Birla & Others High Court of Judicature at Bombay
01-12-2022 Kimaya Buildtech Llp Versus Ramesh Kaul & Others High Court of Delhi
14-11-2022 Surana Developers (Wadala) LLP & Others Versus The State of Maharashtra & Others High Court of Judicature at Bombay
12-10-2022 RMY Industries LLP Versus Apple Industries Pvt. Ltd. Through its Official Liquidator National Company Law Appellate Tribunal
30-09-2022 M/s. Emaar India Ltd. Versus Tarun Aggarwal Projects LLP & Another Supreme Court of India
12-09-2022 Bell Tower Enterprises LLP, Rep. by its Managing Partner, P. Anand Versus The State of Tamil Nadu, Rep by its Secretary to Government, Commercial Taxes and Registration Department, Secretariat, Chennai & Others High Court of Judicature at Madras
08-09-2022 Corvus Urban Infrastructure LLP, Through Sumermal Jain Versus The State of Goa through its Chief Secretary Alto Porvorim – Goa & Others In the High Court of Bombay at Goa
03-08-2022 Sarabamangala Enterprise LLP, Rep. by its authorised Signatory R. Paramasivam, Coimbatore Versus The Tahsildar, Coimbatore & Others High Court of Judicature at Madras
29-07-2022 M/s. M.N. Enterprises Partnership Firm, Represented by its Partner, M.N. Prabhakar, Bengaluru Versus M/s. Novus & Berrys India Partnership Firm, Represented by M/s. Novus Indiana Leisurez LLP, Through Its Designated Partner, V. Chandrasekhar, Bengaluru & Another High Court of Karnataka
26-07-2022 Alex G. Muricken Versus Murickens Marketing System LLP, Represented by Designated Partner, George G. Muricken, Kottayam & Another High Court of Kerala
22-07-2022 M/s. Star CHA Management Services LLP. Versus Commissioner of Customs (Airport & General) Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
04-07-2022 M/s. OMR Investments LLP, Represented by its Authorised Signatory B.S. Mohan, Bengaluru & Others Versus Pardhanani Chatrabhuj Bassarmal & Another High Court of Karnataka
30-06-2022 M/s. Geosmin Studio Sustainable Solutions LLP, Rep by its directors, M.S. Snehal, Kerala Versus M/s. Ethnus Consultancy Services Pvt Ltd, Rep by its Directors, Badrinath Lingaraju, Bengaluru High Court of Karnataka
23-06-2022 World Crest Advisors LLP Versus Catalyst Trusteeship Ltd & Others High Court of Judicature at Bombay
22-06-2022 Century Energy Trading LLP Versus Tamil Nadu Generation and Distribution Corporation Limited, Rep. by its Chairman cum Managing Director, Chennai & Others High Court of Judicature at Madras
16-06-2022 Bhanushali Studios Ltd. & Others Versus Telegram Messenger LLP & Another High Court of Judicature at Bombay
10-06-2022 M/s SGM Packaging Industries Versus M/s Goyal Plywood LLP High Court of Punjab and Haryana
08-06-2022 In Re: Gurunanak Romell LLP BEFORE THE AUTHORITY FOR ADVANCE RULINGS (GOODS AND SERVICES TAX) MAHARASHTRA
06-06-2022 ASV Industrial Park LLP, Chennai, Represented by its designated Partner Bharat Kumar K Kamdar Versus M/s. Flextronics Technologies (India) Private Limited, Tamil Nadu High Court of Judicature at Madras
20-05-2022 Ernst And Young U.S. LLP Versus Assistant Commissioner of Income-Tax & Another High Court of Delhi
04-05-2022 Shamji Optima Private Limited v/s Tridhaatu Aranya Developers LLP NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI)
02-05-2022 Union of India & Another Versus Millenium Delhi Broadcast LLP & Others Supreme Court of India
27-04-2022 Ankur Sharma Versus M/s. Adani M2k Projects LLP National Consumer Disputes Redressal Commission NCDRC
25-04-2022 Pacific Marine Services LLP Thru Partner Sandip Mansukhlal Shah Versus Bhavnagar Municipal Corporation Thru The Commissioner High Court of Gujarat At Ahmedabad
11-04-2022 Kesari Realty Pvt. Ltd. & Others Versus Turf Estate Joint Venture LLP & Others High Court of Judicature at Bombay
05-04-2022 APL Metals Ltd. Versus Mountview Tracom LLP & Others High Court of Judicature at Calcutta
16-03-2022 Maniar Associates LLP Versus Vijay Niwas Co-Op. Hsg. Soc. Ltd. & Others High Court of Judicature at Bombay
28-02-2022 M/s. Amoda Properties LLP Versus Joy Mrinalkani Basu & Others High Court of Judicature at Bombay
15-02-2022 DBar Code Restro Bar & Club LLP & Another Versus CESC Limited & Others High Court of Judicature at Calcutta
11-02-2022 Yogesh Mehra Partner of Vaayu Infrastructure LLP Versus Vaayu Infrastructure LLP & Others National Company Law Appellate Tribunal
09-02-2022 Das Goa Ventures LLP & Another Versus State of Goa through the Chief Secretary Office at Secretariat Porvorim, Bardez-Goa & Others In the High Court of Bombay at Goa
04-02-2022 Ajanta Llp Versus Casio Keisanki Kabushiki Kaisha D/B/A Casio Computer Co. Limited & Another Supreme Court of India
24-01-2022 Chetan Iron LLP Versus NRC Ltd. High Court of Judicature at Bombay
24-12-2021 M/s. Tarun Aggarwal Projects LLP & Another Versus M/s. Emaar MGF Land Ltd. High Court of Delhi
19-11-2021 West Palm Developments LLP (Formerly West Palm Developments Pvt. Ltd.), Represented Herein by its Authorised Signatory, V.V.B.S. Sarma, Bangalore Versus Assistant Commissioner of Income Tax - Circle 7(1) (2) (Erst While Joint Commissioner Of Income Tax (OSD), Bangalore & Another High Court of Karnataka
28-09-2021 Radhaswami Premises LLP, through its Designated Partner Vikas Kanchal, Jaipur & Others Debts Recovery Appellate Tribunal (DRAT), New Delhi & Others High Court of Rajasthan Jaipur Bench
21-09-2021 New Okhla Industrial Development Authority & Others Versus 24 Oranges Lab LLP & Another Supreme Court of India
17-08-2021 Dwaraka Skyline Llp Versus State of Telangana High Court of for the State of Telangana
13-08-2021 M/s. Dalmier Financial Services India Pvt. Ltd., Rep.by its Authorised Signatory, Chennai Versus M/s. Emerald Luxury Cars LLP, Gujarat & Others High Court of Judicature at Madras
10-08-2021 Morzaria Products LLP Versus Marvel Omega Builders Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
09-08-2021 M/s. Subbu Diamonds LLP, Represented by its Partner, Ganeshan Suppiah & Others Versus The Assistant/Deputy Commissioner of Customs (Gr.1 to 4), Office of the Principal Commissioner of Customs, Chennai High Court of Judicature at Madras
28-07-2021 Den Liquor House LLP. & Another Versus Goa Coastal Zone Management Authority & Others In the High Court of Bombay at Goa
23-07-2021 Your Lawyers Ltd. Versus Harcus Sinclair LLP & Another United Kingdom Supreme Court
23-07-2021 Manek Darabsha Taraporwala Partner of Riyansh Pre Molders Llp. Versus State of Gujarat High Court of Gujarat At Ahmedabad
06-07-2021 M/s. Kurios Finvest LLP, Rep., by its Director, Renuka Kumar Versus The Ambattur Municipality, Rep., by its Commissioner High Court of Judicature at Madras
30-06-2021 Shivam Kamat Versus Kodewprk United LLP In the High Court of Bombay at Goa
18-06-2021 Manchester Building Society Versus Grant Thornton UK LLP United Kingdom Supreme Court
07-06-2021 Subba Reddy Badwelu Versus Aditya–Vamsiram Homes LLP, Rep. by its Designated Partners Kota Reddyand, Subba Reddy Badwelu & Another High Court of for the State of Telangana
07-06-2021 Subba Reddy Badwelu Versus Aditya–Vamsiram Homes LLP, Rep. by its Designated Partners Kota Reddyand, Subba Reddy Badwelu & Another High Court of for the State of Telangana
03-06-2021 Syed Waseem Ahmed Versus M/s. Myriad Business Advisor LLP, Represented by its Partner, Malvika Toprani, Maharastra & Others High Court of Karnataka
19-05-2021 FMC Corporation Versus Best Crop Science LLP & Others High Court of Delhi
19-05-2021 FMC Corporation Versus Best Crop Science LLP & Others High Court of Delhi
21-04-2021 Capacite Infraprojects Ltd., Rep. by its Authorised Signatory Govindrajan M. Konar, Bengaluru Versus M/s. Siddha Sheka Developers LLP, Rep. by its Partners, Bengaluru & Another High Court of Karnataka
15-04-2021 M/s. ARC Investments Castings LLP, Rep. by its Partner MD. Punit Rasesh Shah, Chennai Versus M/s. Interpump Hydraulics India Pvt. Ltd., Rep. by its Finance Manager, P.A. Arunachalam, Hosur & Others High Court of Judicature at Madras
15-04-2021 M/s. ARC Investments Castings LLP, Rep. by its Partner MD. Punit Rasesh Shah, Chennai Versus M/s. Interpump Hydraulics India Pvt. Ltd., Rep. by its Finance Manager, P.A. Arunachalam, Hosur & Others High Court of Judicature at Madras
15-04-2021 M/s. ARC Investments Castings LLP, Rep. by its Partner MD. Punit Rasesh Shah, Chennai Versus M/s. Interpump Hydraulics India Pvt. Ltd., Rep. by its Finance Manager, P.A. Arunachalam, Hosur & Others High Court of Judicature at Madras
07-04-2021 Pragati Agribiz LLP Versus Managing Director High Court of Madhya Pradesh Bench at Indore
26-03-2021 M/s. Chaizup Beverages LLP, Represented by its Authorized Representative, Shiv Kumar Agarwal Versus The Assistant Commissioner, Coimbatore I Division, Coimbatore & Another High Court of Judicature at Madras
25-03-2021 Big Star G Services LLP, Represented By Its Authorized Signatory Sri Ram Prasad Basnett, Assam Versus The State of Arunachal Pradesh & Represented By The Commissioner And Secretary, Department of State Lotteries, Government of Arunachal Pradesh, Itanagar & Others High Court of Gauhati
24-02-2021 M/s. First Choice Realty LLP., Represented by its Partner, Chennai Versus The Inspector General of Registration, The Chief Revenue Control Officer, Chennai & Others High Court of Judicature at Madras
24-02-2021 Ahmedabad East Infrastructure LLP & Another Versus Collector & District Magistrate, Gandhinagar & Others High Court of Gujarat At Ahmedabad
24-02-2021 M/s. First Choice Realty LLP., Represented by its Partner, Chennai Versus The Inspector General of Registration, The Chief Revenue Control Officer, Chennai & Others High Court of Judicature at Madras
22-02-2021 Cadila Healthcare Limited Versus Uniza Healthcare Llp & Another High Court of Delhi
19-02-2021 Venus Real Con Llp Versus Dakshin Haryana Bijli Vitran Nigam Limited & Others High Court of Punjab and Haryana
19-02-2021 Venus Real Con Llp Versus Dakshin Haryana Bijli Vitran Nigam Limited & Others High Court of Punjab and Haryana
09-02-2021 Narayan Singh Pathania Versus Valuelabs LLP National Company Law Appellate Tribunal
27-01-2021 Golden Green Towers Limited Liability Partnership (Llp)Versus Varun Salwan National Consumer Disputes Redressal Commission NCDRC
27-01-2021 Golden Green Towers Limited Liability Partnership (Llp)Versus Varun Salwan National Consumer Disputes Redressal Commission NCDRC
22-01-2021 AAJ Legal & Management Consultancy Llp (Formerly Aaj Finance & Credit Ltd.) Versus Keltech Infrastructures Ltd. Supreme Court of India
07-01-2021 M/s. Sozin Flora Pharma LLP Versus State of Himachal Pradesh & Others High Court of Himachal Pradesh
05-01-2021 Cremo Netureal Milk LLP & Another Versus Cremo S.A. High Court of Punjab and Haryana
05-01-2021 Cremo Netureal Milk LLP & Another Versus Cremo S.A. High Court of Punjab and Haryana



Directors
DIN Name Since
07761337 YOGA NARASIMHA NARASIMHA MURTHY 05-06-2017
07761326 HALAGERI PRABHU GANESH 05-06-2017

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