WESTERLY RETAIL PRIVATE LIMITEDActivity: Construction in Maharashtra.Active |
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GST Number(s) 27AABCW8337L1ZS |
PAN No AABCW8337L |
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CIN U45201MH2016FTC282287 |
ROC RoC-Mumbai |
Incorporation Date 10-06-2016 |
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Class Private |
Category Company limited by Shares |
Sub-Category Subsidiary of Foreign Company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 282287 |
Registration Date 10-06-2016 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 03-09-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 5000,00,000 |
Paid Up Capital Rs. 4540,00,000 |
Contact Information |
E-Mail Address Siddharth.nawal@blackstone.com |
Registered Address Seawoods Grand Central,Mall Mngt. Office, Lower Gr. Flr, Plot No.R-1,Sec.40 Node Nerul, Navi Mumbai Thane MH 400706 IN |
Some PAST Judgements / Case Laws similar to WESTERLY RETAIL PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-09-2023 01:09
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for WESTERLY RETAIL PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for WESTERLY RETAIL PRIVATE LIMITED |
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MAHARASHTRA | 27AABCW8337L1ZS |
Directors |
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DIN | Name | Since |
AGFPD9420N | RAJESH DEO | 31-03-2017 |
AUKPG2726M | HARSHA GOME | 09-01-2017 |
07916449 | SIDDHARTH NAWAL | 22-12-2021 |
00358583 | ASHEESH MOHTA | 10-06-2016 |
08973365 | DAVID ROBERT MCCLURE | 11-12-2020 |
02782693 | VIKRAM GARG | 10-06-2016 |
09292309 | SREJAN GOYAL | 22-12-2021 |
AALPS0798J | DALIP CHARANJIT SEHGAL | 18-02-2018 |
08404031 | EUGENE MIN | 11-12-2020 |
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