WESTEND PROPMART PRIVATE LIMITEDActivity: Real Estate and Renting in Haryana.Active |
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CIN U70101HR2012PTC047256 |
ROC RoC-Delhi |
Incorporation Date 26-09-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 047256 |
Registration Date 26-09-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 510,00,000 |
Paid Up Capital Rs. 486,00,000 |
Contact Information |
E-Mail Address santosh@skothari.com |
Registered Address Apartment No. 8A Elite Tower-H, Belgravla Central Park-II Resorts, Hero Honda Road, Sector-48, Gurgaon Gurgaon HR 122018 IN |
Alternate Address E-2, ARA Centre, Jhandewalan Extn. New Delhi 110055 DL |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to WESTEND PROPMART PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-09-2023 01:43
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for WESTEND PROPMART PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00258316 | SANJAY KOTHARI | 23-10-2015 |
00294327 | SANTOSHKUMAR PANDEY | 23-10-2015 |
01302149 | MEENAKSHI SANJAY KOTHARI | 23-10-2015 |
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