WACKER METROARK CHEMICALS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.Active |
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GST Number(s) 3 Available. Click Here. |
PAN No AAACW2192G |
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CIN U24119WB1998PTC087722 |
ROC RoC-Kolkata |
Incorporation Date 13-08-1998 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 087722 |
Registration Date 13-08-1998 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 06-05-2019 |
Last Balance Sheet Date 31-12-2018 |
Financials |
Authorized Capital Rs. 1800,00,000 |
Paid Up Capital Rs. 1725,00,000 |
Contact Information |
E-Mail Address anish.chakraborty@wacker.com |
Registered Address VILL & POST CHANDI(S)D H ROAD P S BISHNUPUR 24 PARGANAS(S) 24 PARGANAS(S) WB 743503 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to WACKER METROARK CHEMICALS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-09-2023 09:39
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17-05-2012 | Wacker Metroark Chemicals Pvt. Ltd. Versus Mccoy Silicons Ltd. | High Court of Delhi |
GST Number(s) for WACKER METROARK CHEMICALS PRIVATE LIMITED |
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WEST BENGAL | 19AAACW2192G1Z8 | |
MAHARASHTRA | 27AAACW2192G1ZB | |
HARYANA | 06AAACW2192G1ZF |
Directors |
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DIN | Name | Since |
07810496 | ROBERT GNANN | 15-05-2017 |
ABRPT2839G | JITENDRA TIWARI | 12-08-2002 |
07214619 | SASCHA BUECHEL | 01-07-2015 |
01113738 | SOUMITRA RANJAN MUKHERJEE | 13-08-1998 |
00492930 | ASHOK KUMAR BARAT | 01-11-2016 |
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