VST INDUSTRIES LIMITED

Activity: Manufacturing (Machinery & Equipments) in Telangana.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
14 Available. Click Here.
PAN No
AAACV6799C
CIN
L29150TG1930PLC000576
ROC
RoC-Hyderabad
Incorporation Date
10-11-1930
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
000576
Registration Date
10-11-1930
 
   



Listing Info

National Stock Exchange (NSE) listing as VSTIND since 05-09-2003.

  ISIN Number: INE710A01016 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as VSTIND with code 509966 .

  ISIN Number: INE710A01016 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Cigarettes-Tobacco Products.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
28-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 10000,00,000
Paid Up Capital
Rs. 1544,19,200



Contact Information

E-Mail Address
investors@vstind.com
Registered Address
AZAMBAD,HYDERABAD HYDERABAD ANDHRA PRADESH TG 500020 IN



TradeMarks

Total 384 marks found.
TOTAL WHITE, Class 34, Accepted & Advertised
EVOTEK, Class 34, Registered
TOTAL, Class 34, Opposed
TOTAL, Class 34, Registered
TRISTAR, Class 34, Registered
JORDAN, Class 34, Registered
Forrester, Class 34, Registered
ZAFFRAN (label), Class 34, Registered
TOTAL FUSION, Class 34, Registered
TOTAL ROSE, Class 34, Registered
SPECIAL (label), Class 34, Registered
TOTAL BLUE, Class 34, Opposed
EPIC, Class 34, Registered
ARISTA, Class 34, Registered
RIDGES ULTRALUX FILTER, Class 34, Registered
EDITIONS SPEARMINT PLUS, Class 34, Registered
Striker, Class 34, Opposed
Chhote Nawab, Class 34, Registered
SPECIAL EXTRAS, Class 34, Registered
SPECIAL, Class 34, Registered
Sekthi, Class 34, Registered
SPECIAL FILTER (BLUE LABEL), Class 34, Registered
Kings & More (Silver & Gold) (colour label), Class 34, Registered
XSTREAM, Class 34, Registered
Kings Choice, Class 34, Opposed
DUNBAR, Class 34, Registered
TORINO, Class 34, Opposed
PRIMAX, Class 34, Registered
KINGSTON FILTER, Class 34, Registered
Satinos, Class 34, Registered
NEWMAN, Class 34, Registered
Nexus, Class 34, Registered
PROVO, Class 34, Registered
KINGS & MORE, Class 34, Registered
Stanton, Class 34, Registered
KNIGHTS Go Smooth, Class 34, Registered
CHARMS, Class 34, Registered
badge, Class 34, Registered
Kings & More (Gold) (colour label), Class 34, Registered
EDITIONS, Class 34, Registered
MOMENTS, Class 34, Registered
Luxends, Class 34, Registered
Badi Begum, Class 34, Registered
Archer, Class 34, Registered
Caliber, Class 34, Registered
Kingswood, Class 34, Opposed
Seaport, Class 34, Registered
Skyfall, Class 34, Registered
KINGSTON GOLD FILTER, Class 34, Registered
RIDGES ULTRALUX FILTER (WITH LOGO), Class 34, Registered
EDITIONS SPEARMINT PLUS, Class 34, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to VST INDUSTRIES LIMITED

Last Checked Past / Closed Litigation On 09-09-2023 15:43
22-04-2019 VST Industries Limited Versus The State of Uttar Pradesh & Others Supreme Court of India
07-05-2015 Commissioner of Central Excise, Hyderabad Versus M/s. VST Industries Ltd Supreme Court of India
24-12-2013 VST Industries Ltd. Versus G. Om Prakash & Another High Court of Andhra Pradesh
14-11-2011 Anjini Devi & Others Versus M/s.Vst Industries Ltd & Others High Court of Delhi
16-11-2009 VST Industries Limited Versus M/s. Patel Dahyabhai Joitaram Tobacco Products Pvt. Ltd. & Co., & Another Intellectual Property Appellate Board
04-09-2009 VST Industries Limited Versus Patel Dahyabhai Joitaram Tobacco Products Pvt. Ltd. & Co. & Another Intellectual Property Appellate Board
18-07-2001 Vst Industries Ltd Versus Joint Secretary To Govt. Of India (Rev) High Court of Judicature at Madras
07-12-2000 VST Industries Ltd. Versus VST Industries Workers' Union Supreme Court of India
07-12-2000 V.S.T. Industries Limited Versus T. Chandrasekhara Sarma and Others Supreme Court of India
14-07-1999 VST INDUSTRIES LTD., HYD. VERSUS ARBITRATOR-CUM-DIVISIONAL ENGINEER (ARBITRATIONS), HYD. High Court of Andhra Pradesh
08-01-1998 Vst Industries Limited Versus Collector of Central Excise Supreme Court of India
16-12-1996 Kailashnarayan Bhangadia Versus VST Industries Ltd. Company Law Board Southern Region Bench Chennai
27-11-1996 VAZIR SULTAN TOBACCO COMPANY LTD. MANAGING DIRECTOR, AZAMABAD, HYDERABAD VERSUS VST INDUSTRIES CANTEEN WORKERS' UNION B-1421, SECRETARY P. NAVANEETHAM High Court of Andhra Pradesh
21-11-1995 VST INDUSTRIES LIMITED VERSUS COMMERCIAL TAX OFFICER High Court of Andhra Pradesh
30-10-1995 VST INDUSTRIES CANTEEN WORKERS' UNION, REP. BY ITS SECRETARY, P. NAVANEETHAM VERSUS VAZIR SULTAN TABACCO COMPANY LTD. REP. BY ITS MANAGING DIRECTOR, AZARNABAD High Court of Andhra Pradesh
19-08-1991 VST INDUSTRIES LTD. VERSUS ASSISTANT COLLECTOR OF CENTRAL EXCISE High Court of Andhra Pradesh



GST Number(s) for VST INDUSTRIES LIMITED

KARNATAKA 29AAACV6799C1ZV  
TELANGANA 36AAACV6799C2ZZ  
BIHAR 10AAACV6799C2ZD  
MAHARASHTRA 27AAACV6799C1ZZ  
ODISHA 21AAACV6799C1ZB  
CHATTISGARH 22AAACV6799C1Z9  
JAMMU AND KASHMIR 01AAACV6799C2ZC  
TELANGANA 36AAACV6799C1Z0  
TAMIL NADU 33AAACV6799C1Z6  
KERALA 32AAACV6799C1Z8  
ANDHRA PRADESH 37AAACV6799C1ZY  
ASSAM 18AAACV6799C2ZX  
JHARKHAND 20AAACV6799C1ZD  
WEST BENGAL 19AAACV6799C1ZW  



Directors

DIN Name Since
06820663 RAJIV GULATI 26-07-2019
ADEPG7554Q ANISH GUPTA 23-04-2014
AJJPM6874C PHANI KUMAR MANGIPUDI 07-02-2017
00011899 SAMPATHKUMARAN THIRUMALAI 20-10-2005
08296486 SETHI KUMAR NARESH 14-12-2018
00001835 RAMA BIJAPURKAR 12-03-2019
03588071 DEVRAJ LAHIRI 01-08-2011
00007382 SUDIP BANDYOPADHYAY 03-05-2019

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