VITTHAL HOSPITALITY PRIVATE LIMITEDActivity: Trading in West Bengal.Amalgamated |
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CIN U55101WB2006PTC112076 |
ROC RoC-Kolkata |
Incorporation Date 12-12-2006 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 112076 |
Registration Date 12-12-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 21-09-2015 |
Last Balance Sheet Date 31-03-2015 |
Financials |
Authorized Capital Rs. 400,00,000 |
Paid Up Capital Rs. 377,50,000 |
Contact Information |
E-Mail Address secretarial@shristicorp.com |
Registered Address PLOT NO. X-1, 2 & 3, BLOCK - EP, SECTOR - V, SALT LAKE CITY, KOLKATA WB 700091 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VITTHAL HOSPITALITY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-09-2023 21:44
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VITTHAL HOSPITALITY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02447595 | BADRI KUMAR TULSYAN | 30-10-2012 |
03459739 | ABHISHEK BHARDWAJ | 30-10-2012 |
00085064 | RAHUL VARMA | 08-03-2011 |
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