VIRTUALNESS TECHNOLOGIES PRIVATE LIMITEDActivity: Business Services in Karnataka.Active |
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CIN U72900KA2022FTC168075 |
ROC RoC-Bangalore |
Incorporation Date 18-11-2022 |
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Class Private |
Category Company limited by Shares |
Sub-Category Subsidiary of Foreign Company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 168075 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address sampath@virtualness.io |
Registered Address No. 1244, 2nd Floor, 7th B Cross, New Town, Yelahanka Bengaluru Bangalore KA 560064 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VIRTUALNESS TECHNOLOGIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 15-09-2023 16:33
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VIRTUALNESS TECHNOLOGIES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02845770 | MADRAS VAIDYANATHAN RAVI | 18-11-2022 |
09795992 | SRINIVASAN SAMPATHKUMAR | 18-11-2022 |
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