VIKAS TELECOM PRIVATE LIMITEDActivity: Transport, storage and Communications in Karnataka.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 29AABCV4966E2Z0 |
PAN No AABCV4966E |
|||||||||||
CIN U64202KA1992PTC083998 |
ROC RoC-Bangalore |
Incorporation Date 29-05-1992 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 083998 |
Registration Date 29-05-1992 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 5000,00,000 |
Paid Up Capital Rs. 659,30,000 |
Contact Information |
E-Mail Address secretarialteam@embassyindia.com |
Registered Address 1ST FLOOR, EMBASSY POINT, 150 INFANTRY ROAD, BANGALORE Bangalore KA 560001 IN |
Alternate Address Pebble Beach, Embassy Golflinks Business Park, off Intermediate Ring Road, Bangalore 560071 KA |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VIKAS TELECOM PRIVATE LIMITEDLast Checked Past / Closed Litigation On 11-09-2023 11:43
|
||
02-02-2016 | Vikas Saini Versus Bharat Sanchar Nigam Ltd. represented by Chief General Manager, Telecom Assam Circle & Others | Central Administrative Tribunal Guwahati Bench Guwahati |
GST Number(s) for VIKAS TELECOM PRIVATE LIMITED |
||
KARNATAKA | 29AABCV4966E2Z0 |
Directors |
||
DIN | Name | Since |
00358583 | ASHEESH MOHTA | 27-06-2014 |
01423234 | CHAITANYA GARG | 31-12-2014 |
00055416 | PANDITHACHOLANALLUR RAMAKRISHNAN RAJAGOPALAN | 27-06-2014 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report