VIKAS INSTITUTE OF SOFTWARE APPLICATIONS PRIVATE LIMITEDActivity: Business Services in Andhra Pradesh.Strike Off |
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CIN U72200AP1998PTC030328 |
ROC RoC-Vijayawada |
Incorporation Date 14-10-1998 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 030328 |
Registration Date 14-10-1998 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 18,00,000 |
Paid Up Capital Rs. 15,00,000 |
Contact Information |
E-Mail Address pushparaj.raj@peoplecombine.com |
Registered Address D.NO.10-1-28,ASSILMETTA,VISAKHAPATNAM-530 003. AP 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VIKAS INSTITUTE OF SOFTWARE APPLICATIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-09-2023 06:25
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VIKAS INSTITUTE OF SOFTWARE APPLICATIONS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01659017 | NAGA PRASAD TUMMALA | 14-10-1998 |
01714095 | VENKATA RAJA SEKHARA BABU YARLAGADDA | 14-10-1998 |
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