VEKTRA ENGINEERING PRIVATE LIMITEDActivity: Real Estate and Renting in West Bengal.Active |
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CIN U70109WB1995PTC073724 |
ROC RoC-Kolkata |
Incorporation Date 25-08-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 073724 |
Registration Date 25-08-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 280,00,000 |
Paid Up Capital Rs. 280,00,000 |
Contact Information |
E-Mail Address vektraengineers@gmail.com |
Registered Address 10/1D LAL BAZAR ST KOLAKAT WB 700001 IN |
TradeMarksTotal 1 marks found. |
VEKTRA, Class 7, Registered |
Some PAST Judgements / Case Laws similar to VEKTRA ENGINEERING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-09-2023 00:45
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VEKTRA ENGINEERING PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00768612 | VIKASH AGARWAL | 01-08-2005 |
07158646 | NAWAL KISHORE GUPTA | 25-03-2015 |
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