VA TECH WABAG LIMITED

Activity: Construction in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
16 Available. Click Here.
PAN No
AABCV0225G
CIN
L45205TN1995PLC030231
ROC
RoC-Chennai
Incorporation Date
17-02-1995
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
030231
Registration Date
17-02-1995
 
   



Listing Info

National Stock Exchange (NSE) listing as WABAG since 13-10-2010.

  ISIN Number: INE956G01038 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as WABAG with code 533269 .

  ISIN Number: INE956G01038 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Utilities:Non-Elec..



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
13-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 1500,00,000
Paid Up Capital
Rs. 1093,80,856



Contact Information

E-Mail Address
companysecretary@wabag.in
Registered Address
"WABAG HOUSE",NO. 17, 200 FEET THORAIPAKKAM - PALLAVARAM MAIN ROAD, SUNNAMBU KOLATHUR CHENNAI Chennai TN 600117 IN







Some PAST Judgements / Case Laws similar to VA TECH WABAG LIMITED

Last Checked Past / Closed Litigation On 26-09-2023 20:22
29-09-2020 M/s. VA Tech Wabag Ltd., Through Power of Attorney holder of S. Varadarajan, Director & Chief Growth Officer, Chennai Versus M/s. Travancore Titanium Products Ltd., Through Its Managing Director, Thiruvananthapuram High Court of Kerala



GST Number(s) for VA TECH WABAG LIMITED

BIHAR 10AABCV0225G1Z4  
HARYANA 06AABCV0225G1ZT  
GUJARAT 24AABCV0225G1ZV  
DELHI 07AABCV0225G1ZR  
CHATTISGARH 22AABCV0225G1ZZ  
ASSAM 18AABCV0225G1ZO  
MADHYA PRADESH 23AABCV0225G1ZX  
KARNATAKA 29AABCV0225G1ZL  
KERALA 32AABCV0225G1ZY  
TELANGANA 36AABCV0225G1ZQ  
WEST BENGAL 19AABCV0225G1ZM  
UTTAR PRADESH 09AABCV0225G1ZN  
ANDHRA PRADESH 37AABCV0225G1ZO  
JHARKHAND 20AABCV0225G2Z2  
ODISHA 21AABCV0225G1Z1  
UTTARAKHAND 05AABCV0225G1ZV  



Directors

DIN Name Since
01299110 RAJIV MITTAL 27-09-2000
02353065 SUBRAMANIAN VARADARAJAN 24-06-2015
AAMPS3152M PANKAJ SACHDEVA 08-11-2016
01297508 MILIN KAIMAS MEHTA 29-04-2019
00826573 BHAGWAN DAS NARANG 07-06-2007
AFHPA4005M SANDEEP KUMAR AGRAWAL 29-04-2019
02861065 MALAY MUKHERJEE 24-06-2015
ATBPS2731A RAMANAN SWAMINATHAN 11-02-2017
01837477 REVATHI KASTURI 09-02-2012

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