UTKARSH SFATIK LIMITEDActivity: Construction in West Bengal.Active |
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CIN U45100WB1992PLC195097 |
ROC RoC-Kolkata |
Incorporation Date 18-11-1992 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 195097 |
Registration Date 18-11-1992 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2000,00,000 |
Paid Up Capital Rs. 1576,01,000 |
Contact Information |
E-Mail Address secretarial@ambujaneotia.com |
Registered Address 'ECOSPACE BUSINESS PARK', BLOCK - 4B, 6TH FLOOR, PREMISES NO. IIF/11, ACTION AREA II, NEW TOWN KOLKATA Kolkata WB 700156 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to UTKARSH SFATIK LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 14:46
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for UTKARSH SFATIK LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00623266 | SADAY KRISHNA KANORIA | 18-11-1992 |
00203663 | CHANDRA PRAKASH KAKARANIA | 22-11-2012 |
00003695 | SANJAY KUMAR SINGH | 22-11-2012 |
ACSPC8970F | SAURAV CHAUDHURI | 28-03-2019 |
01681246 | PRAMOD RANJAN DWIVEDI | 22-11-2012 |
ADUPG1656K | VIVEK GUPTA | 25-03-2015 |
01408526 | RAJESH KUMAR JAIN | 26-03-2015 |
06770340 | TARUN GUPTA | 27-12-2013 |
BAHPG5619R | RAJNISH KUMAR GUPTA | 22-12-2017 |
00485578 | PRADEEP KUMAR MURARKA | 26-03-2015 |
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