URBANEDGE HOTELS PRIVATE LIMITEDActivity: Trading in Tamil Nadu.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAACU8612R |
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CIN U55101TN2006FTC061377 |
ROC RoC-Chennai |
Incorporation Date 26-10-2006 |
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Class Private |
Category Company limited by Shares |
Sub-Category Subsidiary of Foreign Company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 061377 |
Registration Date 26-10-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 11-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10400,00,000 |
Paid Up Capital Rs. 10317,58,360 |
Contact Information |
E-Mail Address kumar.sitaraman@auromatrix.com |
Registered Address No. 129, Estate Main Road, Industrial Estate, Perungudi, Chennai Chennai TN 600096 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to URBANEDGE HOTELS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-09-2023 12:57
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27-06-2014 | M/s. Urbanedge Hotels (P) Ltd., Versus Siraj & Renu Rep. By its, Proprietor Mr.Siraj Hasan | High Court of Judicature at Madras |
GST Number(s) for URBANEDGE HOTELS PRIVATE LIMITED |
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KARNATAKA | 29AAACU8612R1ZL | |
TAMIL NADU | 33AAACU8612R2ZV |
Directors |
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DIN | Name | Since |
00372303 | KUMARAN SITARAMAN | 26-10-2006 |
08047131 | HAN SHEN FRANK HU | 06-09-2019 |
07548560 | IAN ALEXANDER COHEN | 10-05-2018 |
02996369 | PUI KEI CHUNG | 26-03-2010 |
AWNPV5688E | Suruchi Jain Virendra Kumar Jain | 02-04-2019 |
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