UNIBRAIN CONSULTANCY SERVICE PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AABCU9797L1ZE
PAN No
AABCU9797L
CIN
U74999DL2016PTC305182
ROC
RoC-Delhi
Incorporation Date
30-08-2016
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
305182
Registration Date
30-08-2016
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 7,62,300



Contact Information

E-Mail Address
unibrainc@gmail.com
Registered Address
A-41, 4TH FLOOR, HIMALAYA HOUSE 23 KASTURBA GANDHI MARG NEW DELHI Central Delhi DL 110001 IN







Some PAST Judgements / Case Laws similar to UNIBRAIN CONSULTANCY SERVICE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-09-2023 02:59
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for UNIBRAIN CONSULTANCY SERVICE PRIVATE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for UNIBRAIN CONSULTANCY SERVICE PRIVATE LIMITED

DELHI 07AABCU9797L1ZE  



Directors

DIN Name Since
00321233 SURENDRASINGH MAHABIRPRASAD TYAGI 01-06-2018
06863797 VIRENDER KUMAR 30-08-2016
02130194 PRITAM SALUJA 30-08-2016
00396838 VIJAY CHHIBBER 05-02-2018
02925791 GAURAV KUMAR 15-03-2017
07591775 RENU RASHMI THAKUR 30-08-2016
07233812 REENA KAISHING 15-01-2018
02933065 PRABHUDEV BABANNA JANGAMSHETTI 15-03-2017
07591776 KRISHAN CHANDER NARWAL 30-08-2016

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