TRIVENI TURBINE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
6 Available. Click Here.
PAN No
AAACT4550H
CIN
L29110UP1995PLC041834
ROC
RoC-Kanpur
Incorporation Date
27-06-1995
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
041834
Registration Date
27-06-1995
 
   



Listing Info

National Stock Exchange (NSE) listing as TRITURBINE since 28-10-2011.

  ISIN Number: INE152M01016 ,   Instrument: EQ ,   Face Value: Rs. 1 ,   Paid-Up Value: Rs. 1

Bombay Stock Exchange (BSE) listing as TRITURBINE with code 533655 .

  ISIN Number: INE152M01016 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 1
Industry:- Heavy Electrical Equipment.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
23-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 5000,00,000
Paid Up Capital
Rs. 3233,05,484



Contact Information

E-Mail Address
shares.ttl@trivenigroup.com
Registered Address
A-44, HOSIERY COMPLEX PHASE-II EXTENSION NOIDA UP 201305 IN
Alternate Address
12-A, Peenya Industrial Area Peenya Bengaluru 560058 KA IN







Some PAST Judgements / Case Laws similar to TRIVENI TURBINE LIMITED

Last Checked Past / Closed Litigation On 12-09-2023 00:47
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for TRIVENI TURBINE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for TRIVENI TURBINE LIMITED

KARNATAKA 29AAACT4550H1ZA  
UTTAR PRADESH 09AAACT4550H2ZB  
ANDHRA PRADESH 37AAACT4550H1ZD  
CHATTISGARH 22AAACT4550H1ZO  
MAHARASHTRA 27AAACT4550H1ZE  
GUJARAT 24AAACT4550H2ZJ  



Directors

DIN Name Since
00029028 NIKHIL SAWHNEY 10-05-2011
00045591 SHEKHAR DATTA 29-10-2012
00317334 SHAILENDRA BHANDARI 20-05-2019
00365880 HOMAI ARDESHIR DARWALLA 01-11-2018
01070414 SANTOSH PANDE 19-07-2017
ACAPS9743A DIPAK KUMAR SEN 27-05-2014
01961162 ARUN PRABHAKAR MOTE 01-11-2012
03057596 ANIL PURUSHOTTAM KAKODKAR 01-11-2018
AAAPS4041B RAJIV SAWHNEY 01-05-2011
02163753 VASANTHA SURESH BHARUCHA 19-03-2014
00102999 DHRUV MANMOHAN SAWHNEY 10-05-2011
00382878 TARUN SAWHNEY 03-12-2007

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