TRIVENI ENGINEERING AND INDUSTRIES LIMITED

Activity: Manufacturing (Food stuffs) in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L15421UP1932PLC022174
ROC
RoC-Kanpur
Incorporation Date
27-07-1932
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
022174
Registration Date
27-07-1932
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 7000,00,000
Paid Up Capital
Rs. 2579,47,110



Contact Information

E-Mail Address
geeta@ho.trivenigroup.com
Registered Address
DEOBAND saharanpur UP 247554 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TRIVENI ENGINEERING AND INDUSTRIES LIMITED

Last Checked Past / Closed Litigation On 31-08-2023 11:34
20-05-2020 Triveni Engineering & Industries Limited Versus State Of U.P. & Others High Court of Judicature at Allahabad
05-05-2020 M/s. Triveni Engineering & Industries Ltd. Versus State of U.P. & Others High Court of Judicature at Allahabad
09-07-2018 Triveni Engineering & Industries Ltd. Versus Nahar Industrial Enterprises High Court of Delhi
06-10-2017 Commissioner of Central Excise Service Tax V/S Triveni Engineering and Industries Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
06-10-2017 Triveni Engineering and Industries Ltd V/S Commissioner of Central Excise and Service Tax Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
20-02-2017 Triveni Engineering & Industries Limited Versus Nahar Industrial Enterprises Limited High Court of Delhi
23-02-2016 M/s Triveni Engineering & Industries Ltd. Versus Commissioner of Central Excise, 38, M.G. Marg, Allahabad High Court of Judicature at Allahabad
07-08-2015 M/s. Rana Sugar Ltd. Versus Triveni Engineering & Industries Limited & Others High Court of Delhi
13-03-2015 Triveni Engineering & Industries Ltd. Versus State of U.P. & Others High Court of Judicature at Allahabad
27-02-2015 C.C. & C. Ex., Meerut-I Versus Triveni Engineering & Industries Ltd. High Court of Judicature at Allahabad
12-01-2015 Commr. of C. Ex. & Service Tax Versus Triveni Engineering And Industries Ltd. High Court of Judicature at Allahabad
26-05-2014 Commissioner of Income Tax Versus Triveni Engineering & Industries Ltd. High Court of Judicature at Allahabad
21-05-2014 Triveni Engineering & Industries Ltd. Versus State of U.P. High Court of Judicature at Allahabad
21-02-2014 Triveni Engineering and Industries Ltd. Versus The State of Karnataka, Represented by its Principal Secretary & Others High Court of Karnataka
19-12-2013 Triveni Engineering & Industries Ltd. Versus State of U.P. & Others High Court of Judicature at Allahabad
09-12-2013 The Triveni Engineering & Industries Limited, Uttar Pradesh Versus The State of Karnataka, rep., by its Principal Secretary, Department of Co-operation & Others High Court of Karnataka Circuit Bench At Dharwad
30-01-2013 M/s. Triveni Engineering & Industries Ltd. Versus State of U.P. & Others High Court of Judicature at Allahabad
17-03-2011 Triveni Engineering And Industries Ltd. Versus State Of Uttar Pradesh High Court of Judicature at Allahabad
18-02-2011 IN THE MATTER OF TRIVENI ENGINEERING & INDUSTRIES VERSUS STATE High Court of Judicature at Allahabad
14-09-2010 Commissioner of Income Tax Versus Triveni Engineering & Industries Ltd High Court of Delhi
11-09-2009 Triveni Engineering & Industries Ltd Versus The Commissioner Of Income Tax High Court of Delhi
23-01-2009 Commissioner Of Income Tax Delhi Vi New Delhi Versus Triveni Engineering and Industries Limited High Court of Delhi
18-12-2008 Triveni Engineering & Industries Ltd. Versus Delhi Jal Board & Another High Court of Delhi
30-05-2008 Punjab State Industrial Development Corporation Ltd Versus Triveni Engineering Industries Ltd. High Court of Delhi
11-10-2007 Adinath Sahakari Sakhar Karkhana Versus The Triveni Engineering and Industries Ltd. High Court of Judicature at Bombay
05-10-2006 M/s. Triveni Engineering & Industries Ltd. Thru' Dy. Manager Versus Union of India & Others High Court of Judicature at Allahabad
09-05-2006 Desh Raj Singh Versus Triveni Engineering & Industries Ltd. & Another High Court of Delhi
20-01-2006 Triveni Engineering Industries Ltd Versus Dasuya Co-opertive Sugar Mills Ltd. & Others High Court of Delhi
25-09-2002 Director General (Investigation Versus Triveni Engineering Industries Monopolies and Restrictive Trade Practices Commission New Delhi
09-08-2001 The Director General (Investigation & Registration) Versus Triveni Engineering Industries Ltd. & Another Monopolies and Restrictive Trade Practices Commission New Delhi
08-08-2000 Triveni Engineering and Industries Ltd. Versus Commissioner of Central Excise Supreme Court of India
13-01-2000 Triveni Engineering and Industries Ltd. Versus State of U.P. High Court of Judicature at Allahabad
13-01-2000 Triveni Engineering and Industries Ltd. Versus State of U.P. High Court of Judicature at Allahabad



Directors

DIN Name Since
AAHPB3256E GEETA BHALLA 20-01-2009
00365880 HOMAI ARDESHIR DARWALLA 07-11-2013
00382878 TARUN SAWHNEY 19-11-2008
02481702 JITENDRA KUMAR DADOO 21-05-2019
01070414 SANTOSH PANDE 16-04-2014
00045591 SHEKHAR DATTA 25-04-2009
AABPT7938B SURESH TANEJA 16-04-2014
00029028 NIKHIL SAWHNEY 19-11-2008
00102999 DHRUV MANMOHAN SAWHNEY 20-09-1992
00048279 SUDIPTO SARKAR 07-11-2015
00102878 FAQIR KOHLI CHAND 27-05-2000

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