TRF LIMITED.Activity: Business Services in Jharkhand.Active |
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CIN L74210JH1962PLC000700 |
ROC RoC-Jharkhand |
Incorporation Date 20-11-1962 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 000700 |
Registration Date 20-11-1962 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 12-07-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 28000,00,000 |
Paid Up Capital Rs. 26100,44,120 |
Contact Information |
E-Mail Address comp_sec@trf.co.in |
Registered Address 11, STATION ROAD, BURMAMINES JAMSHEDPUR JHARKHAND JH 831007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TRF LIMITED.Last Checked Past / Closed Litigation On 13-09-2023 15:58
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09-02-2023 | The Principal Commissioner of Income Tax, Ranchi Versus TRF Limited, Jamshedpur | High Court of Jharkhand |
03-07-2017 | TRF Ltd. Versus Energo Engineering Projects Ltd. | Supreme Court of India |
18-08-2016 | Trf Limited Versus Damodar Valley Corporation & Another | High Court of Judicature at Calcutta |
09-02-2010 | T.R.F. Limited Versus Commissioner of Income Tax, Ranchi | Supreme Court of India |
Directors |
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DIN | Name | Since |
00501029 | NEERA SAGGI | 01-10-2014 |
00036827 | VINAYAK KASHINATH DESHPANDE | 29-05-2018 |
06725337 | RAGHUPATHY RANGANATH RAO | 14-09-2018 |
00004485 | SABYASACHI HAJARA | 01-09-2014 |
02792753 | KRISHNAVA SATYAKI DUTT | 15-10-2019 |
06928511 | RAMYA HARIHARAN | 19-09-2019 |
00103398 | RANAVEER SINHA | 18-03-2004 |
ADHPD2835N | SUBHA SHISH DATTA | 11-01-2019 |
07715246 | RAJESH RANJAN JHA | 25-01-2017 |
BARPS2591G | Shaktishreedas | 16-01-2019 |
07004155 | SUMIT SHUBHADARSHAN | 15-09-2018 |
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