TRESPECT INDIA PRIVATE LIMITEDActivity: Real Estate and Renting in Maharashtra.Active |
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GST Number(s) 27AAHCT3738L1ZU |
PAN No AAHCT3738L |
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CIN U70103MH2019PTC326635 |
ROC RoC-Mumbai |
Incorporation Date 12-06-2019 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 326635 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 495,00,000 |
Paid Up Capital Rs. 10,000 |
Contact Information |
E-Mail Address notices@trespect.com |
Registered Address Unit No. 101, WINDFALL, SAHAR PLAZA COMPLEX ANDHERI KURLA ROAD, ANDHERI EAST MUMBAI Mumbai City MH 400059 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TRESPECT INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-09-2023 04:32
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TRESPECT INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for TRESPECT INDIA PRIVATE LIMITED |
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MAHARASHTRA | 27AAHCT3738L1ZU |
Directors |
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DIN | Name | Since |
00048386 | ANUJ PURI | 20-07-2019 |
08186694 | SUNIL BRIJMOHAN MISHRA | 12-06-2019 |
08479259 | Karma Nedup Bhutia | 12-06-2019 |
00030513 | SANTHOSH KUMAR JANARDHANA | 20-07-2019 |
08192673 | SUJEET KUMAR JAISWAL | 20-07-2019 |
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