TORRENT POWER GRID LIMITED

Activity: Electricity, Gas & Water companies in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
24AACCT2930M1ZB
PAN No
AACCT2930M
CIN
U40104GJ2005PLC046660
ROC
RoC-Ahmedabad
Incorporation Date
25-08-2005
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
046660
Registration Date
25-08-2005
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
21-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 12500,00,000
Paid Up Capital
Rs. 9000,00,000



Contact Information

E-Mail Address
cs.tpgl@torrentpower.com
Registered Address
''SAMANVAY'', 600, TAPOVAN, AMBAWADI AHMEDABAD Ahmedabad GJ 380015 IN
Alternate Address
Torrent Power Limited Jubilee House, Shahpur Ahmedabad 380001 GJ



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TORRENT POWER GRID LIMITED

Last Checked Past / Closed Litigation On 14-09-2023 01:12
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for TORRENT POWER GRID LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for TORRENT POWER GRID LIMITED

GUJARAT 24AACCT2930M1ZB  



Directors

DIN Name Since
07425977 PARVINDER SOHI BEHURIA 03-02-2016
00011596 VASANTLAL AMBALAL SHAH 31-03-2015
08444561 DIPAK SANTOSHRAO BHAJEKAR 08-05-2019
06890720 PRADEEP KANTILAL PARIKH 24-03-2014
02685284 JINAL SUDHIRBHAI MEHTA 24-03-2014
ACJPD7920M NAYANK BHUPENDRA DAVE 08-05-2019
06503565 DEEPAK KUMAR SINGH 23-07-2014
CPMPS7213E Deepshikha Singhal 01-08-2019
06461602 NAIMESH SHAH VINODCHANDRA 21-08-2019
06615674 SREEKANT KANDIKUPPA 21-08-2019

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