Withdrawn

UNITY GROUP INDIA
Application No
2943221 		Application Date
16-04-2015 		Class
24
Proprietor
UNITY BUILDWELL LTD 		Used Since
01-01-2001 		Valid Upto
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Journal No
- 		Journal Date
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Description
TEXTILES AND TEXTILE GOODS, NOT INCLUDED IN OTHER CLASSES; BED AND TABLE COVERS.


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