ABA/Readvertised

TRUFLO PIPES & FITTINGS BY HINDWARE
Application No
3315067 		Application Date
21-07-2016 		Class
1
Proprietor
HSIL LIMITED. 		Used Since
01-06-2016 		Valid Upto
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Journal No
1844-0 		Journal Date
09-04-2018
Description
dust absorbents, jointing solutions solvents & adhesives included in class 01.


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