Registered

Skill First
Application No
3397044 		Application Date
24-10-2016 		Class
16
Proprietor
MAX INDIA LIMITED 		Used Since
01-05-2015 		Valid Upto
24-10-2026
Journal No
1826-0 		Journal Date
04-12-2017
Description
Paper and cardboard; Printed matter; Bookbinding material; Photographs; Stationery; Adhesives for stationery or household purposes; Artists' materials; Paintbrushes; Typewriters and office requisites [except furniture]; Instructional and teaching material [except apparatus]; Plastic materials for packaging; Printers' type; Printing blocks


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