Registered

RSPL
Application No
4254874 		Application Date
02-08-2019 		Class
35
Proprietor
RSPL LIMITED 		Used Since
01-01-2019 		Valid Upto
02-08-2029
Journal No
1923-0 		Journal Date
14-10-2019
Description
2. The Applicant Company Is Engaged In Advertising, Business Management, Business Administration, Office Functions, Distribution, Marketing, Import, Export, Wholesale And Retail Services In Relation to Detergent Cake, Detergent Powder, Toilet Soap, Washing Soap, Washing Powder And Other Substances For Laundry Use; Cosmetics Including Bleaching Preparations, Cleaning, Polishing, Scouring And Abrasive Preparations; Dhoopbatti, Aggarbatti, Perfumery, Hair And Essential Oils, Hair Lotions; Dentifrices; Talcum Powder, Sprays And Toilet Preparations; Ayurvedic, Herbal, Unani, Medicinal And Pharmaceuticals Preparations; Footwears, Boots, Shoes, Slippers, Readymade Garments, Hosiery Goods, Knitwear's And Undergarments; Milk And Milk Products, Butter, Cheese, Cream, Curd, Flavoured Milk, Food Preparations With Milk Base, Milk Substitutes. Ice Milk, Condensed Milk, Dehydrated Milk, Evaporated Milk, Milk Powder, Malted Milk Powder. Shrikhand, Pure Ghee, Malai, Gravy, Meat, Fish, Poultry and Game. Meat Extracts, Preserved, Dried And Cooked Fruits, Dry Fruits, Pulps Chutney, Vegetables, Jellies. Jams, Fruit Sauces, Eggs, Edible Oils. Fats, Refined Vegetable Oil And Vanaspati Oil, Potato Chips, Potato Crisps (Wafers), Salad Dressings, Soups, Soyabean Preparation, Mayonnaise, Gelatin for Food. Milk Jelly, Marmalade. Dairy Products, Canned Products; Coffee, Tea, Cocoa, Sugar, Rice Tapioca, Sago, Coffee, Substitutes, Flour, Confectionery , Ices, Honey, Treacle, Yeast, Baking Powder, Salt, Vinegar, Sauces, Condiments And Spices


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