Opposed

NUME
Application No
1378111 		Application Date
18-08-2005 		Class
3
Proprietor
M/S GHARI INDUSTRIES PRIVATE LIMITED 		Used Since
--- 		Valid Upto
---
Journal No
1378-0 		Journal Date
16-10-2007
Description
WASHING POWDER,WASHING SOAP,DETERGENT POWDER,DETERGENT CAKE,SOAPS,COSMETICS,CLEANING POWDER AND PREPARATIONS,BLUE AND TOILET SOAPS


Some PAST Judgements / Case Laws containing "NUME"

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