Objected Morisons*- baby dreams- THE CHOICE OF SMART MUMS |
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Application No 4271164 |
Application Date 21-08-2019 |
Class 5 |
Proprietor J. L. MORISON (INDIA) LIMITED |
Used Since 01-01-1971 |
Valid Upto --- |
Journal No - |
Journal Date --- |
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Description BREAST PADS, DISPOSABLE BREAST PADS WITH LEAKGUARD, DISPOSABLE BREAST PAD, REUSABLE BREAST PADS, REUSABLE BAMBOO BREAST PADS, NURSING PADS, WASHABLE NURSING PADS, MEDICATED DENTIFRICES, MEDICATED DIAPER RASH CREAM, MEDICATED TOOTH WHITENING PEN, MEDICATED COSMETICS, FOOD FOR BABIES, DISINFECTANTS, MEDICATED SOAP, BABY DIAPERS, PAPER DIAPERS, BABIES DIAPER-PANTS, BABIES NAPPIES, PAPER NAPPIES FOR BABIES, ROOM DEODORANTS, DEODORISING ROOM SPRAYS, ROOM FRESHENER INCLUDING OTHER MEDICINAL, PHARMACEUTICALS, VETERINARY AND SANITARY PREPARATIONS |
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