Registered

LOGO
Application No
1003512 		Application Date
16-04-2001 		Class
16
Proprietor
MAX INDIA LIMITED 		Used Since
--- 		Valid Upto
16-04-2021
Journal No
9998-1 		Journal Date
14-06-2003
Description
"PAPER & PAPER ARTICLES CARDBOARD AND CARDBOARD ARTICLES PRINTED MATTER NEWSPAPPERS AND PERIODICALS BOOKS BOOK-BINDING MATERIALS PHOTOGRAPHS STATIONARY ADHESIVE MATERIALS ARTISTS MATERIALS PAINT BRUSHES TYPEWRITES AND REQUISITES (OTHER THAN FURNITURE) INSTRUCTIONAL AND TEACHING MATERIALS (OTHER THAN APPARATUS) PLAYING CARDS PRINTRS TYPES AND CLICHES (STERTOPE).


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