Registered

JSW (LABEL)
Application No
1373834 		Application Date
26-07-2005 		Class
6
Proprietor
JSW IP HOLDINGS PRIVATE LIMITED 		Used Since
--- 		Valid Upto
26-07-2025
Journal No
1361-0 		Journal Date
02-01-2007
Description
IRON AND STEEL INCLUDING IRON ORE PELLET, PIG IRON, ALL GRADES, BLOOMS WITH EMS AND BILLETS CONFORMING TO BIS, EN, BS, DIN AIS/SAE, ASTM, JIS AND GOST, IN CARBON CONSTRUCTION STEEL, ALLOY CONSTRUCTION STEEL, CASE HARDENING STEEL, SPRING STEEL, BALL BEARING STEEL, TOOL STEEL, SHOCK RESISTANT STEEL, CREEP RESISTANT STEEL, HADFIELD MANAGANESE STEEL AND STEEL FOR AMOUR PLATING, ROUNDS, TMT BARS, RIBBED TWISTED BARS, ANGLES, CHANNELS, BEAMS, JOISTS, WIRE ROADS, FLATS, STEEL SLABS, PLATES, WIDE AND HEAVY PLATES, ELECTROLYTIC TIN PLATES, (ETP), PLATES AND CONTINUOUS CAST SLABS, MILD STEEL HOT ROLLED COILS, TMBP COILS, GALVANISED PLAIN COILS AND SHEET, GALVANISED CORRUGATED SHEETS, COLOUR COATED COILS AND SHEETS, CRNO ELECTRICAL SHEETS, COAL FINES, COKE FINES, IRON ORE FINES, L.D. SKELP, STEEL MAKING SLAG, SLUDGE, IRON ORE SINTER, BUNNITE GRANULATED IRON MAKING SLAG, METTURLEGICAL COKE, IRON ORE, LIME STONE, DOLAMITE, MANGANESE ORE, HIGH CARBON FERRO- MANGENESE, MEDIUM CARBON FERRO MANGANESE, LOW CARBON FERRO MANGANESE AND SILICO MANGANESE, COAL, COAL FINES, BUNNITE, ERW PIPES AND SPIRALLY WELDED PIPES, ALUMINA AND ALUMINIUM.


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