Registered

CHLOSMART
Application No
4168519 		Application Date
06-05-2019 		Class
5
Proprietor
SULPHUR MILLS LIMITED 		Used Since
--- 		Valid Upto
06-05-2029
Journal No
1908-0 		Journal Date
01-07-2019
Description
Herbicides, Fungicides, Insecticides, Algicides, Avicides, Bactericides, Miticides, Molluscicides Nematicides, Weedicides, Rodenticides, Acaricides, and preparation for destroying vermin and all other pesticides included in class 05


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