TIM DELHI AIRPORT ADVERTISING PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AADCT4881E
CIN
U74999DL2010PTC203419
ROC
RoC-Delhi
Incorporation Date
01-06-2010
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
203419
Registration Date
01-06-2010
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 3500,00,000
Paid Up Capital
Rs. 1848,19,740



Contact Information

E-Mail Address
cs.timdaa@timesgroup.com
Registered Address
Building No 301, 1st Floor, Wing B, New Udaan Bhawan, Opp. ATS Complex, Terminal-3, IGI Airport, New Delhi New Delhi DL 110037 IN
Alternate Address
1st Floor, Project Office, Wing B, New Udaan Bhawan, Terminal 3, IGI Airport, New Delhi 110037 DL IN







Some PAST Judgements / Case Laws similar to TIM DELHI AIRPORT ADVERTISING PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-09-2023 09:39
02-05-2016 TIM Delhi Airport Advertising Pvt. Ltd. Versus Special Commissioner - II, Department of Trade & Taxes & Others High Court of Delhi



GST Number(s) for TIM DELHI AIRPORT ADVERTISING PRIVATE LIMITED

KARNATAKA 29AADCT4881E1Z3  
DELHI 07AADCT4881E1Z9  



Directors

DIN Name Since
00058527 BHASKARUDU SRISATYA LAKSHMI NARSIMHA RAVELA 30-03-2015
03083775 SUBRAMANIAN NARAYANAN 01-06-2010
07237569 SHARATH GOVINDARAJU CHANDRA 15-02-2017
03518837 SHEKHAR NARAYANASWAMI 04-08-2012
BCIPK0899N DHANANJAY KUMAR 12-11-2018
00051167 VENKATANAGESWARARAO BODA 20-10-2016
00046053 RAJAT KUMAR JAIN 30-03-2015
AATPS3814R RAKESH KUMAR SAMKARIA 14-08-2014
08122707 LAKSHMI SUSRONI BOMMIDALA 29-06-2018
AETPK5874R MUNISH KANOTRA 06-09-2018
02390866 RADHAKRISHNA BABU GADI 15-02-2017
06955526 SHYAM SUNDAR GOPALAKRISHNAN 22-08-2014

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