THG PUBLISHING PRIVATE LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
10 Available. Click Here.
PAN No
AAGCT1726K
CIN
U22300TN2017PTC115593
ROC
RoC-Chennai
Incorporation Date
21-03-2017
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
115593
Registration Date
21-03-2017
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
09-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 400,00,000
Paid Up Capital
Rs. 367,00,000



Contact Information

E-Mail Address
nambirajan.n@thehindu.co.in
Registered Address
Kasturi Buildings, 859 & 860, Anna Salai Chennai Chennai TN 600002 IN







Some PAST Judgements / Case Laws similar to THG PUBLISHING PRIVATE LIMITED

Last Checked Past / Closed Litigation On 05-09-2023 02:49
19-01-2022 THG Publishing Private Limited, Chennai Versus Deadline Advertising Private Limited, Mumbai National Company Law Tribunal Mumbai



GST Number(s) for THG PUBLISHING PRIVATE LIMITED

KERALA 32AAGCT1726K1ZE  
TAMIL NADU 33AAGCT1726K1ZC  
KARNATAKA 29AAGCT1726K1Z1  
TELANGANA 36AAGCT1726K1Z6  
ODISHA 21AAGCT1726K1ZH  
WEST BENGAL 19AAGCT1726K1Z2  
DELHI 07AAGCT1726K1Z7  
MAHARASHTRA 27AAGCT1726K1Z5  
ANDHRA PRADESH 37AAGCT1726K1Z4  
GUJARAT 24AAGCT1726K1ZB  



Directors

DIN Name Since
00141685 PARTHASARATHY MALINI 15-09-2017
00141632 NIRMALA LAKSHMAN 15-09-2017
00121727 MAHALINGAM SETURAMAN 15-09-2017
07025579 ROHIT RAMESH 15-09-2017
07935533 APARNA RAVI 13-12-2017
00141641 NALINI KRISHNAN 15-09-2017
AABPN8032C NAMBIRAJAN 13-12-2017
00141517 MURALI NARASIMHAN 15-09-2017
00792123 MELARKODE GANESAN PARAMESWARAN 29-03-2018
07974992 MALAVIKA NATARAJ 13-12-2017
07945825 PRITHVI ARUN 13-12-2017
07984123 DIVYA VENUGOPAL 13-12-2017
ACBPN7720M LAKSHMIPURAM VARADARAJAN NAVANEETH 01-06-2019
07955623 VISHAL VIJAY 13-12-2017
00141557 RAM NARASIMHAN 15-09-2017

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