THERMAX LIMITED.

Activity: Manufacturing (Machinery & Equipments) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L29299PN1980PLC022787
ROC
RoC-Pune
Incorporation Date
30-06-1980
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
022787
Registration Date
30-06-1980
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
06-08-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 7500,00,000
Paid Up Capital
Rs. 2383,12,600



Contact Information

E-Mail Address
janhavi.khele@thermaxglobal.com
Registered Address
D-13 MIDC IND AREAR D AGA ROAD CHINCHWAD PUNE MH 411019 IN
Alternate Address
Thermax House 14, Mumbai- Pune Road, Wakdewadi Pune 411003 MH IN



TradeMarks

Total 334 marks found.
ULTRAPAC, Class 11, Accepted & Advertised
URTHH, Class 43, Accepted & Advertised
POWERPAC, Class 11, Accepted & Advertised
ThermoClutch, Class 11, Registered
THERMAX verA (Label), Class 11, Registered
EXONITY, Class 7, Registered
EQUIDEL, Class 11, Registered
ENERFLOW, Class 11, Registered
URTH, Class 11, Registered
THERMAX URTHH, Class 19, Registered
THERMAX URTHH, Class 6, Registered
THERMAX URTHH, Class 8, Registered
THERMAX URTHH, Class 3, Registered
THERMAX URTHH, Class 4, Registered
THERMAX URTHH, Class 45, Registered
THERMAX URTHH, Class 12, Registered
THERMAX URTHH, Class 37, Registered
THERMAX URTHH, Class 41, Registered
THERMAX URTHH, Class 1, Registered
THERMAX URTHH, Class 2, Registered
THERMAX URTHH, Class 43, Opposed
URTHH, Class 39, Registered
URTHH, Class 37, Registered
URTHH, Class 19, Registered
URTHH, Class 12, Registered
URTHH, Class 1, Registered
URTHH, Class 3, Registered
URTHH, Class 2, Registered
URTHH, Class 8, Registered
URTHH, Class 6, Registered
URTHH, Class 4, Registered
URTHH, Class 44, Registered
URTHH, Class 41, Registered
URTHH, Class 45, Registered
THERMAX URTHH, Class 39, Registered
THERMAX URTHH, Class 44, Registered
URTHH, Class 9, Registered
URTH, Class 9, Registered
ComboFilter, Class 7, Registered
SUPERSWIRL, Class 11, Registered
URTHH (LABEL), Class 9, Registered
URTHH (LABEL), Class 11, Registered
URTHH (LABEL), Class 7, Registered
URTHH (LABEL), Class 42, Registered
THERMAX URTH, Class 7, Registered
URTHH (LABEL), Class 41, Registered
URTHH (LABEL), Class 39, Registered
URTHH (LABEL), Class 43, Registered
URTHH (LABEL), Class 44, Registered
URTHH (LABEL), Class 8, Registered
URTHH (LABEL), Class 12, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to THERMAX LIMITED.

Last Checked Past / Closed Litigation On 20-09-2023 14:32
13-10-2022 M/s. Thermax Ltd. Through Its Director Versus Commissioner of Central Excise, Pune-1 Supreme Court of India
31-07-2017 Thermax Ltd V/S Commissioner of Central Excise, Pune-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-04-2017 Thermax Ltd V/S Commissioner of Customs, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
23-08-2016 Keshav H. Gholve & Others Versus M/s Thermax Ltd. & Others Supreme Court of India
08-05-2015 M/s. Thermax Babcock Wilcox Ltd. Versus Commissioner of central Excise, Pune Supreme Court of India
17-09-2014 M/s Thermax Ltd Versus CCE Vadodara-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
10-02-2014 Sanjay Mukim Versus Thermax Ltd. & Others Company Law Board Western Region Bench Mumbai
27-09-2011 M/s Thermax Ltd. & Others Versus K.M. Johny & Others Supreme Court of India
02-03-2011 M/s.Thermax Limited, Rep. By its Manager K.S. Vedhanarayanan, Chennai Versus The Assistant Commercial Tax Officer, Chennai High Court of Judicature at Madras
25-02-2011 M/s. Thermax Limited, Rep. By its Authorised Signatory C.K. Ghatphande Versus The Assistant Commercial Tax Officer, Check Post Officer High Court of Judicature at Madras
06-01-2010 Commissioner of Central Excise, Pune-I Versus Thermax Ltd. & Others Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
14-01-2009 Thermax Limited & Another Versus Shri Vishwanath N. Jadhav & Others High Court of Judicature at Bombay
05-09-2008 M/s. Madras Fertilizers Limited Versus M/s. Thermax Babcock & Wilcox Limited & Others High Court of Judicature at Madras
20-06-2005 Thermax Limited & Others Versus C.Gopinath Pillai & Others High Court of Judicature at Bombay
02-09-2004 C. Gopinathan Pillai Versus Thermax Limited & Others High Court of Judicature at Bombay
27-02-2003 Director General (Investigation Versus Thermax Private Limited Monopolies and Restrictive Trade Practices Commission New Delhi
11-10-2000 M/s Thermax Limited having its Regd, Office at No. D-13, M.I.D.C. Industrial Area, Poona -19 rep. by its Divisional Manager S.Srinivasan and another Versus The Superintending Engineer Madras Electricity Distribution Circle (Central) Tamil Nadu Electricity Board, Mount Road, Madras-2 & 2 others High Court of Judicature at Madras
21-01-1999 Thermax Ltd., Pune Versus North Eastern Electric Power Corporation Ltd., Shillong High Court of Assam
25-11-1998 THERMAX LTD. VERSUS RAIGAD ZILLA KAMGAR KRANTI SANGHATANA High Court of Judicature at Bombay
15-04-1998 M/s. Thermax Ltd. Versus Collector of Central Excise Supreme Court of India
19-08-1992 Thermax Private Limited Versus Collector of Customs (Bombay) New Coustoms House Supreme Court of India
10-05-1992 Gordhan Dass Rathi Steels Ltd. Versus Thermax Ltd. National Consumer Disputes Redressal Commission NCDRC
10-05-1992 Gordhan Dass Rathi Steels Ltd. Versus Thermax Ltd. National Consumer Disputes Redressal Commission NCDRC
03-12-1986 Thermax Pvt. Ltd. Versus Union of India High Court of Judicature at Bombay



Directors

DIN Name Since
00003361 JAIRAM VARADARAJ 31-01-2003
00019581 MEHER PHEROZ PUDUMJEE 15-01-2001
AAXPA7786L RAJENDRAN ARUNACHALAM 01-06-2019
00075861 SHASHISHEKHAR PANDIT BALKRISHNA 30-05-2017
00210342 HARSH CHARANDAS MARIWALA 10-11-2016
00019602 PHEROZ PUDUMJEE NASWANJEE 15-01-2001
00239314 VALENTIN ALBRECHT HERWART 31-01-2006
00803847 RAVI SHANKAR GOPINATH 10-11-2021
05291138 ASHISH BHANDARI 18-06-2020
00044816 NAWSHIR HOSHANG MIRZA 03-05-2011
AQZPK0174A JANHVIE KISHOR KHELE 01-09-2021
02384170 RAJANI KESARI 14-11-2018

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