THE TINPLATE COMPANY OF INDIA LTD

Activity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AABCT0129P
CIN
L28112WB1920PLC003606
ROC
RoC-Kolkata
Incorporation Date
20-01-1920
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
003606
Registration Date
20-01-1920
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
26-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 42650,00,000
Paid Up Capital
Rs. 10466,76,380



Contact Information

E-Mail Address
company.secretariat@tatatinplate.com
Registered Address
4, BANKSHALL STREET, KOLKATA WB 700001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to THE TINPLATE COMPANY OF INDIA LTD

Last Checked Past / Closed Litigation On 21-09-2023 08:43
27-03-2012 Satish Chandra Sanwalka & Others Versus Tinplate Dealers Association Pvt. Ltd. & Others High Court of Delhi
30-09-2010 Tinplate Company of India Limited Versus State of Jharkhand High Court of Jharkhand
23-02-2010 The Tinplate Company of India Limited & Another Versus Banu Steel Industry & Others High Court of Karnataka
20-11-2006 Tinplate Company of India Ltd. Versus State of Jharkhand High Court of Jharkhand
02-05-2003 Tinplate Company Of India Ltd Versus State Of Jharkhand High Court of Jharkhand
30-08-2002 Tinplate Company of India Limited Versus State of Bihar High Court of Jharkhand
01-03-2001 Satish Chandra Sanwalka Versus Tinplate Dealers Association (P.) Ltd. Company Law Board Principal Bench New Delhi
20-08-1999 Tinplate Company of India Limited Versus Ajit Kumar Mukherjee High Court of Judicature at Calcutta
30-12-1997 Satish Chand Sanwalka Versus Tinplate Dealers Association (P.) Ltd. Company Law Board Principal Bench New Delhi
22-01-1997 Tinplate Company of India Limited Versus Union of India and Others Supreme Court of India
14-09-1990 Commissioner Of Income-Tax Versus Tinplate Co. Of India LTD High Court of Judicature at Calcutta
28-09-1959 Muktilal Agarwalla Versus Tinplate Co.of India Ltd. High Court of Bihar
18-10-1955 TINPLATE COMPANY OF INDIA LTD. VERSUS STATE OF BIHAR High Court of Bihar
12-05-1950 Trustees of the Provident Fund of the Tinplate Co. of India, Ltd. Versus Muktilall Agarwala High Court of Bihar



GST Number(s) for THE TINPLATE COMPANY OF INDIA LTD

TAMIL NADU 33AABCT0129P1ZC  
ANDHRA PRADESH 37AABCT0129P1Z4  



Directors

DIN Name Since
00004989 KOUSHIK CHATTERJEE 25-10-2004
00048451 SUBIR BOSE 29-03-2018
00429902 BIRANCHI NARAYAN SAMAL 22-01-2015
06770611 RAMDAS NARAYAN MURTHY 01-07-2017
00134136 SOUGATA RAY 04-05-2011
BDIPS9350R KAUSHIK SEAL 01-06-2015
07011659 ATRAYEE SANYAL 22-01-2015
AHCPA6305P SOURABH AGARWAL 01-06-2019
02719570 RAJEEV SINGHAL 23-10-2019
00918431 SHASHI KANT MAUDGAL 21-04-2017

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