THE TATA PIGMENTS LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Jharkhand.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AAACT6760D
CIN
U24100JH1983PLC001836
ROC
RoC-Jharkhand
Incorporation Date
13-06-1983
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
001836
Registration Date
13-06-1983
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
15-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 75,00,000



Contact Information

E-Mail Address
v.natarajan@tatapigments.co.in
Registered Address
SAKCHI BOULEVARD JAMSHEDPUR JAMSHEDPUR Purba Singhbhum JH 831002 IN







Some PAST Judgements / Case Laws similar to THE TATA PIGMENTS LIMITED

Last Checked Past / Closed Litigation On 07-09-2023 20:46
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for THE TATA PIGMENTS LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for THE TATA PIGMENTS LIMITED

ANDHRA PRADESH 37AAACT6760D1ZD  
TAMIL NADU 33AAACT6760D1ZL  



Directors

DIN Name Since
08263070 PRABHAT KUMAR 24-10-2018
07779811 ENTHEMKUZHY ABRAHAM 30-03-2017
07071894 SANDEEP BHATTACHARYA 29-01-2015
07202303 SHUBHENJIT CHAUDHURI 09-06-2015
ABPPN4662H VAIDYANATHAN NATARAJAN 01-12-1994
00086974 SANJIV PAUL 26-07-2018
03150872 BINOD KUMAR DAS 04-08-2010
00152621 ROOPENDRA NARAYAN ROY 30-03-2017

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