THE FEDERATION OF HOTEL AND RESTAURANT ASSOCIATIONS OF INDIA

Activity: Trading in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U55100DL1955NPL002587
ROC
RoC-Delhi
Incorporation Date
07-12-1955
Class
Public
Category
Company Limited by Guarantee
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
3557  
Registration Number
002587
Registration Date
07-12-1955
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-10-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
fhrai@fhrai.com
Registered Address
B-82, 8TH FLOOR, HIMALYA HOUSE 23, K.G. MARG, CONNAUGHT PLACE, NEW DELHI DL 110001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to THE FEDERATION OF HOTEL AND RESTAURANT ASSOCIATIONS OF INDIA

Last Checked Past / Closed Litigation On 19-09-2023 13:00
09-03-2021 Federation of Hotel & Restaurant Associations of India (FHRAI) New Delhi & Others Versus MakeMyTrip India Pvt. Ltd., (MMT) Haryana & Others Competition Commission of India
12-12-2017 Federation of Hotel & Restaurant Associations of India Versus Union of India & Others Supreme Court of India



Directors

DIN Name Since
01886871 SURENDRA KUMAR JAISWAL 18-10-2014
00051164 VIJAY DEWAN 30-09-2015
00071906 LAKSHYARAJ SINGH MEWAR 23-09-2017
00064623 NIRAV VINOD GANDHI 18-10-2014
00229652 AMIT JAIN 30-10-2018
01895162 MUTHUSAMY VENKADASUBBU 30-10-2018
00774973 ASHOKE SINGH 30-09-2013
02986930 PRADEEP KARIA SHETTY 30-10-2018
02249145 VENKATASATYA SOMARAJU DANDU 30-09-2016
00239160 VINOD GULATI 30-10-2018
01299186 TEJINDER SINGH WALIA 18-10-2014
02067299 PARAMJIT SINGH GHAI 30-10-2018
00560120 SUDESH KUMAR PODDAR 18-10-2014
00446300 SHERRY KHUBCHAND BHATIA 23-09-2017
00714653 NITIN SHIVJI KOTHARI 30-10-2018
03328032 AMARVIR SINGH 23-09-2017
00592259 KUPPARAJU NAGARAJU 30-09-2013
06712954 VINEET TAING 30-10-2018
01896933 PRANAV SINGH 18-10-2014
00482552 GURBAXISHSINGH KULWANTSINGH KOHLI 30-09-2016

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