TEESTAVALLEY POWER TRANSMISSION LIMITED

Activity: Electricity, Gas & Water companies in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
19AACCT5223D1ZL
PAN No
AACCT5223D
CIN
U40109DL2006SGC151871
ROC
RoC-Delhi
Incorporation Date
10-08-2006
Class
Public
Category
Company limited by Shares
Sub-Category
State Govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
151871
Registration Date
10-08-2006
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 50000,00,000
Paid Up Capital
Rs. 38844,91,800



Contact Information

E-Mail Address
cstvptl@tvptl.com
Registered Address
2nd Floor, Vijaya Building 17, Barakhamba Road, Connaught Place New Delhi New Delhi DL 110001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TEESTAVALLEY POWER TRANSMISSION LIMITED

Last Checked Past / Closed Litigation On 12-09-2023 14:33
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for TEESTAVALLEY POWER TRANSMISSION LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for TEESTAVALLEY POWER TRANSMISSION LIMITED

WEST BENGAL 19AACCT5223D1ZL  



Directors

DIN Name Since
00065121 SATYA NARAYAN MOHANTY 23-08-2019
00482071 SURYA PRAKASA RAO MULAKALA 10-08-2006
06714147 ARVIND KUMAR 22-10-2013
06612839 BIMLENDU SHEKHAR JHA 02-12-2017
07061299 STUTI KACKER 30-03-2015
AACPJ3517D POONAM CHAND JAIN 01-12-2018
08203134 KULDEEP RAI 20-08-2018
ACHPV9495P HIMANSHU VISHNOI 18-11-2015
06615674 SREEKANT KANDIKUPPA 14-08-2019
07344969 RODAN THAPA 26-11-2015
08276475 CHANDRIKA LAL THAKUR 19-02-2019
07973847 RAMAKRISHNA GUNDA 01-11-2017
02628774 SHIV KUMAR AGGARWAL 18-07-2013
07381585 TILAK CHANDRA SARMAH 05-01-2016

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