TECH MAHINDRA LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
17 Available. Click Here.
PAN No
AAACM3484F
CIN
L64200MH1986PLC041370
ROC
RoC-Mumbai
Incorporation Date
24-10-1986
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
041370
Registration Date
24-10-1986
 
   



Listing Info

National Stock Exchange (NSE) listing as TECHM since 28-08-2006.

  ISIN Number: INE669C01036 ,   Instrument: EQ ,   Face Value: Rs. 5 ,   Paid-Up Value: Rs. 5

Bombay Stock Exchange (BSE) listing as TECHM with code 532755 .

  ISIN Number: INE669C01036 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 5
Industry:- IT Consulting & Software.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-07-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 83365,00,000
Paid Up Capital
Rs. 48529,49,765



Contact Information

E-Mail Address
anil.khatri@techmahindra.com
Registered Address
GATEWAY BUILDING, APOLLO BUNDER, MUMBAI MH 400001 IN
Alternate Address
Sharada Centre, Survey No. 91 Off Karve Road, Erandawane Pune 411004 MH IN



TradeMarks

Total 268 marks found.
Tech Mahindra GAiA Powered by Acumos, Class 35, Accepted & Advertised
Device of W, Class 38, Accepted & Advertised
MAKERS LAB, Class 9, Accepted & Advertised
MAKERS LAB, Class 9, Accepted & Advertised
MAKERS LAB, Class 42, Accepted & Advertised
MAKERS LAB, Class 42, Accepted & Advertised
Tech Mahindra Connect, Class 35, Accepted & Advertised
EXPERIENCE TECHMNXt, Class 38, Accepted & Advertised
INFOWISE, Class 9, Registered
INFOWISE, Class 35, Registered
INFOWISE, Class 38, Registered
INFOWISE, Class 42, Registered
Tech Mahindra Rainbow, Class 9, Registered
Tech Mahindra Connect, Class 38, Registered
CONNECTED WORLD CONNECTED EXPERIENCE, Class 38, Opposed
CONNECTED WORLD CONNECTED EXPERIENCE, Class 42, Registered
Tech Mahindra Rainbow, Class 42, Registered
TECHMNXt.i Inventing New Possibilities, Class 38, Registered
Tech Mahindra Rainbow, Class 38, Registered
Tech Mahindra Connect, Class 42, Registered
Tech Mahindra Connect, Class 9, Registered
Tech Mahindra Rainbow, Class 35, Registered
EXPERIENCE TECHMNXt, Class 42, Registered
EXPERIENCE TECHMNXT, Class 9, Registered
EXPERIENCE TECHMNXt, Class 35, Registered
TECHMNXt.i Inventing New Possibilities, Class 9, Registered
TECHMNXt.I Inventing New Possibilities, Class 42, Registered
CONNECTED WORLD CONNECTED EXPERIENCE, Class 41, Opposed
LitmusT Intelligent Test Automation Platform, Class 35, Registered
TACTIX - TECH MAHINDRA ACTIONABLE INTELLIGENCE EXPERT, Class 9, Registered
TACTIX - TECH MAHINDRA ACTIONABLE INTELLIGENCE EXPERT, Class 35, Registered
TACTIX - TECH MAHINDRA ACTIONABLE INTELLIGENCE EXPERT, Class 42, Registered
DAVID DIGITALIZATION AUTOMATION VERTICALIZATION INNOVATION DISRUPTION, Class 9, Registered
DAVID DIGITALIZATION AUTOMATION VERTICALIZATION INNOVATION DISRUPTION, Class 42, Registered
EASY-EVERYTHING AS SERVICE FOR YOU, Class 35, Registered
FLEXIPAS, Class 36, Registered
EASY-EVERYTHING AS SERVICE FOR YOU, Class 42, Registered
EASY-EVERYTHING AS SERVICE FOR YOU, Class 9, Registered
entellio, Class 42, Registered
entellio, Class 9, Registered
Tech Mahindra Epselon, Class 38, Registered
EDUCATION LANES, Class 9, Registered
EDUCATION LANES, Class 35, Registered
EDUCATION LANES, Class 41, Registered
EDUCATION LANES, Class 42, Registered
EDUCATION LANES, Class 42, Registered
EDUCATION LANES, Class 38, Registered
X-RETAiL FLEXIBLE-ADAPTABLE-INTELLIGENT, Class 9, Registered
TACTIX - TECH MAHINDRA ACTIONABLE INTELLIGENCE EXTENDED, Class 42, Registered
TACTIX - TECH MAHINDRA ACTIONABLE INTELLIGENCE EXTENDED, Class 35, Registered
UNO - UNIFIED NEWGEN OPERATIONS, Class 38, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to TECH MAHINDRA LIMITED

Last Checked Past / Closed Litigation On 08-09-2023 06:01
10-01-2023 M. Kannan Versus Tech Mahindra Limited, Represented by Managing Director, Chennai High Court of Judicature at Madras
10-04-2019 Tech Mahindra Ltd. Versus Tata Communications Transformation Services Ltd. High Court of Judicature at Bombay
18-06-2018 Tech Mahindra Ltd V/S Commissioner of Central Excise, Pune-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
01-11-2017 Venture Global Engineering LLC & Others Versus Tech Mahindra Ltd. & Others Supreme Court of India
30-03-2017 Joint Director, Directorate of Enforcement Versus Tech Mahindra Limited & Others In the High Court of Judicature at Hyderabad
14-07-2016 Pankaj Kumar & Another Versus Tech Mahindra Ltd. National Consumer Disputes Redressal Commission NCDRC
13-05-2015 Tech Mahindra Ltd. Versus State Bank of India & Others Debts Recovery Appellate Tribunal at Delhi
15-09-2014 Commissioner of Central Excise, Pune Versus Tech Mahindra Limited High Court of Judicature at Bombay
15-09-2014 Tech Mahindra Limited Versus The Commissioner of Central Excise, Pune III High Court of Judicature at Bombay
23-06-2014 Union of India, Reptd by its Assistant Director Versus Tech Mahindra Limited High Court of Andhra Pradesh
31-10-2013 M/s. Tech Mahindra Limited Versus Ajay Bhagat High Court of Karnataka
23-08-2013 M/s. Tech Mahindra Limited Versus Venture Global Engineering LLC, Through its Constituted Attorney Pradeep Yadav & Another High Court of Andhra Pradesh
12-09-2011 Tech Mahindra Limited, rep by its Vice President & Chief Legal Officer Versus The State Industries Promotion Corporation of Tamil Nadu Ltd., rep by its Chairman and Managing Director & Another High Court of Judicature at Madras



GST Number(s) for TECH MAHINDRA LIMITED

WEST BENGAL 19AAACM3484F2ZE  
TAMIL NADU 33AAACM3484F2ZO  
TAMIL NADU 33AAACM3484F1ZP  
TAMIL NADU 33AAACM3484F3ZN  
ODISHA 21AAACM3484F1ZU  
RAJASTHAN 08AAACM3484F1ZI  
TELANGANA 36AAACM3484F3ZH  
KERALA 32AAACM3484F1ZR  
KARNATAKA 29AAACM3484F2ZD  
HIMACHAL PRADESH 02AAACM3484F1ZU  
ANDHRA PRADESH 37AAACM3484F1ZH  
MAHARASHTRA 27AAACM3484F2ZH  
DELHI 07AAACM3484F1ZK  
GUJARAT 24AAACM3484F1ZO  
TELANGANA 36AAACM3484F1ZJ  
UTTAR PRADESH 09AAACM3484F2ZF  
TELANGANA 36AAACM3484F2ZI  



Directors

DIN Name Since
00004695 ANAND GOPAL MAHINDRA 19-09-1995
00005290 HAIGREVE KHAITAN 01-08-2019
00009420 RAJYALAKSHMI MEKA RAO 01-07-2013
02106990 MELEVEETIL DAMODARAN 22-07-2008
00043265 SHIKHA SANJAYA SHARMA 01-08-2019
02719429 ANISH DILIP SHAH 10-09-2019
ABGPK1615G ANIL MOHANLAL KHATRI 01-04-2017
08356551 MUKTI VISHVANATH KHAIRE 19-04-2019
AAGPK5060Q MILIND VASANT KULKARNI 02-04-2021
AFXPB0195D MANOJ BHAT 01-06-2018
01186248 THOTHALA NARAYANASAMY MANOHARAN 01-07-2013
05205447 MANOJ BHAT 02-04-2021
00018234 CHANDER PRAKASH GURNANI 10-08-2012

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