TECH MAHINDRA FOUNDATIONActivity: Community, personal & Social Services in Maharashtra.Active |
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GST Number(s) 07AACCT4802C1ZT |
PAN No AACCT4802C |
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CIN U85310MH2006NPL160651 |
ROC RoC-Mumbai |
Incorporation Date 22-03-2006 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 160651 |
Registration Date 22-03-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 31-07-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address anil.khatri@techmahindra.com |
Registered Address OBEROI GARDENS ESTATE,CHANDIVALI OFF SAKI VIHAR RD. ROAD,ANDHERI EAST, MUMBAI Mumbai City MH 400072 IN |
TradeMarksTotal 1 marks found. |
Tech mahindra FOUNDATION, Class 41, Registered |
Some PAST Judgements / Case Laws similar to TECH MAHINDRA FOUNDATIONLast Checked Past / Closed Litigation On 27-08-2023 05:45
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TECH MAHINDRA FOUNDATION. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for TECH MAHINDRA FOUNDATION |
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DELHI | 07AACCT4802C1ZT |
Directors |
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DIN | Name | Since |
00018234 | CHANDER PRAKASH GURNANI | 28-11-2018 |
00054530 | ULHAS NARAYAN YARGOP | 22-05-2013 |
00018243 | VINEET NAYYAR | 14-04-2007 |
00004489 | KESHUB MAHINDRA | 27-06-2014 |
00004695 | ANAND GOPAL MAHINDRA | 19-04-2007 |
00009420 | RAJYALAKSHMI MEKA RAO | 28-11-2018 |
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