TATA TELESERVICES (MAHARASHTRA) LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
3 Available. Click Here.
CIN
L64200MH1995PLC086354
ROC
RoC-Mumbai
Incorporation Date
13-03-1995
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
086354
Registration Date
13-03-1995
 
Website: https://corporate.tatateleservices.com/en-in/ttml    



Listing Info

National Stock Exchange (NSE) listing as TTML since 20-10-2000.

  ISIN Number: INE517B01013 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as TTML with code 532371 .

  ISIN Number: INE517B01013 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Telecom Services.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
28-06-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 3100000,00,000
Paid Up Capital
Rs. 397292,77,270



Contact Information

E-Mail Address
investor.relations@tatatel.co.in
Registered Address
D-26 TTC INDUSTRIAL AREA, MIDC SANPADA TURBHE NAVI MUMBAI Thane MH 400703 IN
Alternate Address
TURBHE OFFICE, D-26 & D-26/2 TTC INDUSTRIAL AREA, NAVI MUMBAI 400703 MH







Some PAST Judgements / Case Laws similar to TATA TELESERVICES (MAHARASHTRA) LIMITED

Last Checked Past / Closed Litigation On 03-09-2023 02:45
17-12-2020 M/s. Tata Teleservices (Maharashtra) Limited Versus Deputy Commissioner of Income Tax (TDS)-2(3) & Another High Court of Judicature at Bombay
25-01-2018 M/s. Tata Teleservices (Maharashtra) Limited Versus The Deputy Commissioner of Income Tax (TDS)2(3) High Court of Judicature at Bombay
11-07-2011 Tata Teleservices (Maharashtra) Ltd Versus Union of India Telecom Disputes Settlement Appellate Tribunal New Delhi
18-12-2009 TATA TELESERVICES (MAHARASHTRA) LTD MUMBAI VERSUS UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF TELECOMMUNICATIONS, MINISTRY OF COMMUNICATIONS NEW DELHI & ANOTHER Telecom Disputes Settlement Appellate Tribunal New Delhi
25-08-2007 UNION OF INDIA VERSUS TATA TELESERVICES (MAHARASHTRA) LTD. Supreme Court of India
23-08-2007 Union of India Versus Tata Teleservices (Maharashtra) Ltd. Supreme Court of India
12-09-2003 Tata Teleservices (Maharashtra)Ltd. [Formerly Hughes Tele.com (India) Ltd.] Versus Union of India (DoT) Telecom Disputes Settlement Appellate Tribunal New Delhi



GST Number(s) for TATA TELESERVICES (MAHARASHTRA) LIMITED

MAHARASHTRA 27AAACH1458C1ZZ  
GOA 30AAACH1458C1ZC  
MAHARASHTRA 27AAACT2438A1ZT  



Directors

DIN Name Since
ACSPS9782P HARJIT SINGH 12-08-2020
00058133 SRINATH NARASIMHAN 01-02-2014
07972892 ANKUR VERMA 29-09-2018
07973530 THAMBIAH ELANGO 01-04-2019
02435444 NARENDRA DAMODAR JADHAV 01-04-2019
ABUPB9792K KUSH SWATANTRA BHATNAGAR 26-05-2016
AJXPN1302Q VRUSHALI NEELESH DHAMNASKAR 01-07-2018
06992518 HIROO MIRCHANDANI 09-03-2015
06364297 RAMANATHAN KUMAR 24-09-2019

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