TATA TELESERVICES LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
20 Available. Click Here.
PAN No
AAACT2438A
CIN
U74899DL1995PLC066685
ROC
RoC-Delhi
Incorporation Date
23-03-1995
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
066685
Registration Date
23-03-1995
 
Website: https://www.tatatelebusiness.com/    



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-06-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 9999999,99,990
Paid Up Capital
Rs. 4624528,01,340



Contact Information

E-Mail Address
rishabh.aditya@tatatel.co.in
Registered Address
10TH FLOOR, TOWER I, JEEVAN BHARATI, 124 CONNAUGHT CIRCUS NEW DELHI DL 110001 IN
Alternate Address
D-26, TTC Industrial Area, MIDC Sanpada, P.O., Turbhe Navi Mumbai 400703 MH IN



TradeMarks

Total 521 marks found.
Photon+, Class 38, Accepted & Advertised
OCTO, Class 9, Registered
OCTO, Class 16, Registered
OCTO, Class 38, Registered
OCTO, Class 35, Registered
Photon Whiz, Class 38, Registered
Photon Max HUB, Class 38, Registered
Xenie (Logo), Class 9, Registered
Xenie (Logo), Class 16, Registered
Xenie (Logo), Class 38, Registered
Xenie (Logo), Class 42, Registered
SmartOffice, Class 9, Registered
XENIE (DEVICE), Class 38, Registered
XENIE (DEVICE), Class 42, Registered
XENIE (DEVICE), Class 9, Registered
XENIE (DEVICE), Class 16, Registered
MARKET (LOGO), Class 41, Withdrawn
MARKET (LOGO), Class 38, Withdrawn
MOBILE TV, Class 38, Registered
MOBILE TV, Class 41, Registered
MOBILE TV, Class 9, Registered
MARKET (LOGO), Class 9, Withdrawn
SMART LOUNGE, Class 16, Registered
SMART LOUNGE, Class 38, Registered
SMART LOUNGE, Class 35, Registered
SMART LOUNGE, Class 9, Registered
GOOD ROAD GUIDE, Class 9, Registered
GOOD ROAD GUIDE, Class 39, Registered
GOOD ROAD GUIDE, Class 38, Registered
GOOD ROAD GUIDE, Class 42, Registered
BEST NET, Class 38, Registered
BEST NET, Class 16, Registered
MRUPEE (DEVICE), Class 16, Registered
MRUPEE (DEVICE), Class 9, Registered
MRUPEE (DEVICE), Class 36, Registered
MRUPEE (DEVICE), Class 38, Registered
VIDEOS (LOGO), Class 41, Registered
VIDEOS (LOGO), Class 38, Registered
VIDEOS (LOGO), Class 9, Registered
LET'S PLAY, Class 9, Registered
LET'S PLAY, Class 38, Registered
LET'S PLAY, Class 41, Registered
CATCH UP (LOGO), Class 38, Registered
CATCH UP (LOGO), Class 41, Registered
CATCH UP (LOGO), Class 9, Registered
BEST NET, Class 16, Registered
BEST NET, Class 38, Registered
TRIBE, Class 45, Registered
TRIBE, Class 42, Registered
TRIBE, Class 41, Registered
TRIBE, Class 35, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to TATA TELESERVICES LIMITED

Last Checked Past / Closed Litigation On 31-08-2023 10:09
18-08-2022 State of Chhattisgarh Through Its Principal Secretary, Commercial Tax Department, Mantralaya, Raipur Chhattisgarh & Others Versus M/s Tata Teleservices Limited, Chhattisgarh High Court of Chhattisgarh
23-03-2022 Tata Teleservices Limited Versus Commissioner of Income Tax, International Taxation-3 & Another High Court of Delhi
08-07-2021 Tata Teleservices Ltd Versus Union of India Telecom Disputes Settlement amp Appellate Tribunal New Delhi
17-12-2020 M/s. Tata Teleservices (Maharashtra) Limited Versus Deputy Commissioner of Income Tax (TDS)-2(3) & Another High Court of Judicature at Bombay
25-01-2018 M/s. Tata Teleservices (Maharashtra) Limited Versus The Deputy Commissioner of Income Tax (TDS)2(3) High Court of Judicature at Bombay
16-11-2017 Tata Teleservices Ltd V/S Commissioner of Customs Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
19-05-2016 Tata Teleservices Limited Versus Pawan Aggarwal & Another High Court of Punjab and Haryana
19-05-2016 Tata Teleservices Limited Versus Pawan Aggarwal & Another High Court of Punjab and Haryana
04-03-2016 Union of India Versus Tata Teleservices Ltd. Supreme Court of India
05-02-2016 Tata Teleservices Versus Union of India High Court of Gujarat At Ahmedabad
12-12-2014 Tata Teleservices Limited Versus Anurag Mobiles Through Its Prop. Anurag Yadav High Court Of Judicature At Allahabad Lucknow Bench
11-11-2014 Tata Teleservices Ltd. Versus Union of India High Court of Judicature at Allahabad
12-09-2014 Tata Teleservices Limited Versus State of Gujarat & Another High Court of Gujarat At Ahmedabad
07-02-2014 Tata Teleservices Limited represented by its Legal Manager Bobby Joseph Versus Tngicube Technology Resources India Pvt Ltd., High Court of Kerala
20-05-2013 Tata Teleservices Limited., New Delhi Versus Rajasthan Electricity Regulatory Commission, Jaipur (Rajasthan) & Others Appellate Tribunal for Electricity Appellate Jurisdiction
18-09-2012 Tata Teleservices Limited Versus Union of India Telecom Disputes Settlement Appellate Tribunal New Delhi
15-09-2011 Dushyant Dixit Versus Tata Teleservices Limited High Court of Madhya Pradesh
11-07-2011 Tata Teleservices (Maharashtra) Ltd Versus Union of India Telecom Disputes Settlement Appellate Tribunal New Delhi
04-07-2011 Tata Teleservices Ltd. & Another Versus Union of India & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
09-02-2011 The Branch Manager, Tata Teleservices Ltd. & Another Versus K.Ragupathy Tamil Nadu State Consumer Disputes Redressal Commission Chennai
09-11-2010 Tata Teleservices Ltd. Versus Dr. J.G. Kannappan Tamil Nadu State Consumer Disputes Redressal Commission Chennai
25-08-2010 Tata Teleservices Limited Versus Union of India Telecom Disputes Settlement Appellate Tribunal New Delhi
06-04-2010 Vanukuri Usha Kiran Reddy Versus Pioneer Teleservices, Franchisee of Tata Tele Services Limited, Guntur Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
12-02-2010 TATA TELESERVICES LIMITED & ANOTHER. VERSUS UNION OF INDIA Telecom Disputes Settlement Appellate Tribunal New Delhi
11-02-2010 TATA TELESERVICES LIMITED VERSUS BHARAT SANCHAR NIGAM LIMITED Telecom Disputes Settlement Appellate Tribunal New Delhi
09-02-2010 Tata Teleservices Ltd., Versus Ramesh Puri National Consumer Disputes Redressal Commission NCDRC
18-12-2009 TATA TELESERVICES (MAHARASHTRA) LTD MUMBAI VERSUS UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF TELECOMMUNICATIONS, MINISTRY OF COMMUNICATIONS NEW DELHI & ANOTHER Telecom Disputes Settlement Appellate Tribunal New Delhi
13-05-2009 TATA TELESERVICES LIMITED & ANOTHER VERSUS TELECOM REGULATORY AUTHORITY OF INDIA MAHANAGAR DOOR SANCHAR BHAWAN, NEW DELHI Telecom Disputes Settlement Appellate Tribunal New Delhi
16-01-2009 Tata Teleservices Ltd. Versus Om Prakash Seth. Delhi State Consumer Disputes Redressal Commission New Delhi
30-04-2008 Tata Teleservices Ltd. Versus Bharat Sanchar Nigam Ltd. & Others Supreme Court of India
25-08-2007 UNION OF INDIA VERSUS TATA TELESERVICES (MAHARASHTRA) LTD. Supreme Court of India
23-08-2007 Union of India Versus Tata Teleservices (Maharashtra) Ltd. Supreme Court of India
14-11-2006 M/s Tata Teleservices Ltd (TTSL) Versus M/s Bharat Sanchar Nigam Limited (BSNL) Telecom Disputes Settlement Appellate Tribunal New Delhi
03-05-2006 Tata Teleservices Ltd. New Delhi & Another Versus Bharat Sanchar Nigam Ltd. New Delhi & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
16-03-2006 TATA TELESERVICES LTD. PANKAJ KUMAR SINGH & OTHERS National Consumer Disputes Redressal Commission NCDRC
13-12-2005 Tata Teleservices Ltd. Versus Commissioner of Customs Supreme Court of India
28-10-2005 Indiacom Limited Versus Tata Teleservices Ltd. & Others High Court of Judicature at Bombay
12-09-2003 Tata Teleservices (Maharashtra)Ltd. [Formerly Hughes Tele.com (India) Ltd.] Versus Union of India (DoT) Telecom Disputes Settlement Appellate Tribunal New Delhi
08-03-1999 Tata Teleservices Limited Versus Union of India High Court of Delhi



GST Number(s) for TATA TELESERVICES LIMITED

CHANDIGARH 04AAACT2438A1Z1  
TAMIL NADU 33AAACT2438A1Z0  
GUJARAT 24AAACT2438A1ZZ  
DELHI 07AAACT2438A1ZV  
MAHARASHTRA 27AAACT2438A1ZT  
TELANGANA 36AAACT2438A1ZU  
KARNATAKA 29AAACT2438A1ZP  
HARYANA 06AAACT2438A2ZW  
KERALA 32AAACT2438A1Z2  
ANDHRA PRADESH 37AAACT2438A1ZS  
RAJASTHAN 08AAACT2438A1ZT  
ASSAM 18AAACT2438A1ZS  
HIMACHAL PRADESH 02AAACT2438A1Z5  
PUNJAB 03AAACT2438A1Z3  
BIHAR 10AAACT2438A1Z8  
WEST BENGAL 19AAACT2438A1ZQ  
CHATTISGARH 22AAACT2438A1Z3  
SIKKIM 11AAACT2438A1Z6  
PUDUCHERRY 34AAACT2438A1ZY  
UTTARAKHAND 05AAACT2438A1ZZ  



Directors

DIN Name Since
01892516 BHARATI RAO 17-03-2015
AACPA4865F RISHABH NATH ADITYA 01-12-2019
08616830 AMUR LAKSHMINARAYANAN SWAMINATHAN 05-11-2020
ACSPS9782P HARJIT SINGH 17-08-2020
00058133 SRINATH NARASIMHAN 17-01-2003
07972892 ANKUR VERMA 01-06-2018
02435444 NARENDRA DAMODAR JADHAV 17-03-2015
ACNPG6706E ILANGOVAN GNANAPRAKASAM 15-06-2018

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