TATA STEEL SPECIAL ECONOMIC ZONE LIMITEDActivity: Construction in Orissa.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AACCG8304L |
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CIN U45201OR2006PLC008971 |
ROC RoC-Cuttack |
Incorporation Date 11-10-2006 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 008971 |
Registration Date 11-10-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-06-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 75000,00,000 |
Paid Up Capital Rs. 39946,05,010 |
Contact Information |
E-Mail Address tanmay.sahu@tatasteelsez.com |
Registered Address 5th Floor, Zone- C/2 Fortune Towers Chandrasekharpur Bhubaneswar Khordha OR 751023 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TATA STEEL SPECIAL ECONOMIC ZONE LIMITEDLast Checked Past / Closed Litigation On 23-09-2023 07:26
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TATA STEEL SPECIAL ECONOMIC ZONE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for TATA STEEL SPECIAL ECONOMIC ZONE LIMITED |
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ODISHA | 21AACCG8304L1ZS | |
ODISHA | 21AACCG8304L2ZR |
Directors |
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DIN | Name | Since |
AFSPK6647L | AMIT KUMAR KUNDU | 10-09-2018 |
ALIPS8677E | TANMAY KUMAR SAHU | 28-03-2015 |
02350176 | SAMITA SHAH | 22-03-2016 |
01835605 | ARUN MISRA | 29-09-2014 |
02347304 | PRASANTA MALLICK | 01-07-2019 |
06725337 | RAGHUPATHY RANGANATH RAO | 29-06-2018 |
03614981 | MANOJ THANKACHAN THOMAS | 11-12-2015 |
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