TATA STEEL PROCESSING AND DISTRIBUTION LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
11 Available. Click Here.
PAN No
AABCT1029L
CIN
U27109WB1997PLC084005
ROC
RoC-Kolkata
Incorporation Date
17-04-1997
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
084005
Registration Date
17-04-1997
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
17-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 7500,00,000
Paid Up Capital
Rs. 6825,00,000



Contact Information

E-Mail Address
cosecy@tspdl.com
Registered Address
TATA CENTRE, 43, CHOWRINGHEE ROAD KOLKATA WB 700071 IN
Alternate Address
8th Floor, Infinity IT Lagoon, Plot- E 2-2/1 Block-EP & GP, Sector-V, Salt Lake Kolkata 700091 WB IN



TradeMarks

Total 1 marks found.
TRYNOX ( LABEL), Class 6, Registered




Some PAST Judgements / Case Laws similar to TATA STEEL PROCESSING AND DISTRIBUTION LIMITED

Last Checked Past / Closed Litigation On 21-09-2023 23:59
19-05-2017 Tata Steel Processing & Distribution Ltd. Versus Ideb Projects Pvt. Ltd. High Court of Judicature at Calcutta
15-12-2015 Tata Steel Processing & Distribution Ltd. Versus MPP Technologies Pvt. Ltd. & Another High Court of Judicature at Calcutta
16-12-2011 Tata Steel Processing & Distribution Ltd. Versus Unit Construction Company Pvt. Ltd. & Others High Court of Judicature at Calcutta



GST Number(s) for TATA STEEL PROCESSING AND DISTRIBUTION LIMITED

JHARKHAND 20AABCT1029L1ZQ  
WEST BENGAL 19AABCT1029L1Z9  
WEST BENGAL 19AABCT1029L2Z8  
TAMIL NADU 33AABCT1029L1ZJ  
MAHARASHTRA 27AABCT1029L1ZC  
KARNATAKA 29AABCT1029L1Z8  
ANDHRA PRADESH 37AABCT1029L1ZB  
UTTAR PRADESH 09AABCT1029L1ZA  
HARYANA 06AABCT1029L1ZG  
RAJASTHAN 08AABCT1029L1ZC  
UTTARAKHAND 05AABCT1029L1ZI  



Directors

DIN Name Since
02719570 RAJEEV SINGHAL 16-10-2019
07528693 CHACKO JOSEPH 21-10-2016
02840511 PEEYUSH GUPTA 24-01-2014
00470254 SRIKUMAR MENON 28-03-2015
ACOPN6660M SWAPNA NAIR 25-10-2018
07001339 RAJIV KUMAR 22-10-2014
ADNPM0375L ASIS MITRA 15-05-2008
06618882 ABRAHAM GEORGE STEPHANOS 01-04-2014
01778854 RUPALI BASU 28-03-2015

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