TATA STEEL LONG PRODUCTS LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Orissa.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L27102OR1982PLC001091
ROC
RoC-Cuttack
Incorporation Date
31-07-1982
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
001091
Registration Date
31-07-1982
 
   



Listing Info

National Stock Exchange (NSE) listing as TATASTLLP since 24-02-2003.

  ISIN Number: INE674A01014 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10




Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
15-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 207500,00,000
Paid Up Capital
Rs. 4510,00,000



Contact Information

E-Mail Address
skasture@tatasponge.com
Registered Address
P.O-Joda KEONJHAR OR 758034 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TATA STEEL LONG PRODUCTS LIMITED

Last Checked Past / Closed Litigation On 20-09-2023 20:32
06-09-2011 M/s. Tata Sponge Iron Ltd., represented by its Managing Director Sri Suresh Thawani Versus Commissioner of Sales Tax, Orissa & Others High Court of Orissa
03-02-2009 North Eastern Electy. Supply Co. of Orissa Ltd Versus M/s. Tata Sponge Iron Ltd & Another Appellate Tribunal for Electricity Appellate Jurisdiction
18-09-2007 State of Orissa & Others Versus M/s. Tata Sponge Iron Ltd. Supreme Court of India
11-12-2000 Tata Sponge Iron Ltd. Versus State Of Orissa High Court of Orissa
26-02-1998 Tata Sponge Iron Ltd Versus Sales Tax Officer High Court of Orissa



Directors

DIN Name Since
00004989 KOUSHIK CHATTERJEE 12-01-2019
00918431 SHASHI KANT MAUDGAL 15-07-2019
03083605 NARENDRAN VISWANATH THACHAT 12-01-2019
02845138 ANSUMAN DAS 15-07-2019
00134136 SOUGATA RAY 12-01-2019
05133322 MEENA LALL 16-08-2014
00470254 SRIKUMAR MENON 15-07-2019
ABXPM8635K SRIKANTA KUMAR MISHRA 28-04-2014
ADSPS6094H SANJAY KUMAR SHRIVASTAV 29-07-2019
AWSPK0429K SANJAY KASTURE 01-01-2016
08384201 ASHISH ANUPAM 14-03-2019
01305775 PRAKASH CHANDRA PARAKH 07-03-2007

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