Some PAST Judgements / Case Laws similar to TATA STEEL LIMITED
Last Checked Past / Closed Litigation On 09-09-2023 17:41
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12-01-2023 |
The State of Jharkhand through its Chief Secretary & Others Versus Tata Steel Limited having its registered office at 24, Maharashtra & Another |
High Court of Jharkhand |
06-12-2021 |
M/s. Tata Steel Ltd. & Others Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
21-01-2021 |
Union of Indai owning, Rep. by its General Manager & Others Versus M/s. The Tata Iron & Steel Company Ltd., Rep. by its Legal Manager cum Constituted Attorney A.K. Bhaduri & Another |
High Court of Judicature at Madras |
01-07-2020 |
Mahendra Ram & Others Versus C.M.D. Tata Steel Ltd., Jamhedpur & Another |
High Court of Jharkhand |
01-07-2020 |
Mahendra Ram & Others Versus C.M.D. Tata Steel Ltd., Jamhedpur & Another |
High Court of Jharkhand |
26-05-2020 |
Jafir Khan Versus The General Manager, Jamadoba Colliery, M/s. Tata Steel Limited, Dhanbad & Another |
High Court of Jharkhand |
28-11-2019 |
Sheenlac Noroo Coatings India Pvt. Ltd., Chennai Versus Tata Steel Bsl Ltd. (Formerly Known as Bhushan Steel Ltd.), New Delhi |
High Court of Judicature at Madras |
11-04-2019 |
Employers in Relation to the Management of M/s. Tata Steel Limited Versus Their Workman Bijay Kumar Singh |
High Court of Jharkhand |
10-01-2018 |
Tata Steel Limited Versus Union of India |
High Court of Jharkhand |
15-12-2017 |
Tata Iron & Steel Co. Ltd. Versus State of Bihar |
Supreme Court of India |
03-08-2017 |
M/s. Tata Iron & Steel Company Limited Versus M/s. Soma Agency, a partnership firm, Jamshedpur & Others |
High Court of Jharkhand |
19-07-2017 |
Tata Steel Ltd V/S Commissioner of Central Excise, Mumbai-I |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
19-05-2017 |
Tata Steel Processing & Distribution Ltd. Versus Ideb Projects Pvt. Ltd. |
High Court of Judicature at Calcutta |
02-02-2017 |
Commissioner of Central Excise, Mumbai V/S Tata Steel Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
12-02-2016 |
State of Jharkhand & Others Versus Tata Steel Ltd. & Others |
Supreme Court of India |
18-01-2016 |
Aman Kumar Bharatiya & Another Versus M/s. Tisco Limited, Now Tata Steel Limited Having Its Works & Office At Bistupur PO & PS Bistupur Jamshedpur District East Singhbhum & Others |
High Court of Jharkhand |
07-01-2016 |
Tata Steel Limited Versus Manager, Bihar Khadi Association & Another |
High Court of Jharkhand |
15-12-2015 |
Tata Steel Processing & Distribution Ltd. Versus MPP Technologies Pvt. Ltd. & Another |
High Court of Judicature at Calcutta |
24-09-2015 |
Tata Steel Ltd. Versus State of Jharkhand & Others |
Supreme Court of India |
17-09-2015 |
M/s Tata Steel Limited, an existing Company under previous Company Law Versus Union of India through Secretary, Ministry of Mines & Others |
High Court of Jharkhand |
08-09-2015 |
Tata Iron & Steel Company Ltd Versus District Transport Officer & Others |
Supreme Court of India |
27-04-2015 |
M/s. Tata Iron & Steel Co. Ltd. Versus Commissioner of Customs, Mumbai & Another |
Supreme Court of India |
27-04-2015 |
M/s. Tata Iron & Steel Co. Ltd. Versus Commissioner of Customs, Mumbai & Another |
Supreme Court of India |
17-03-2015 |
The Tata Iron & Steel Comp.Ltd. Versus The State of Bihar & Others |
High Court of Judicature at Patna |
02-02-2015 |
Tapan Pattanayak Versus Tata Iron & Steel Co. Ltd. & Another |
High Court of Judicature at Calcutta |
02-02-2015 |
Tapan Pattanayak Versus Tata Iron & Steel Co. Ltd. & Another |
High Court of Judicature at Calcutta |
23-04-2014 |
The Tata Iron & Steel Co. Ltd. Versus Crane Lifts |
High Court of Judicature at Calcutta |
18-03-2014 |
Tata Capital Limited Versus Pooja Iron & Steel Private Limited & Another |
High Court of Gujarat At Ahmedabad |
28-01-2014 |
M/s. Tata Iron Steel Company Ltd. Versus Union of India & Another |
High Court of Rajasthan |
20-12-2013 |
M/s. Tata Steel Ltd. Versus The State of Jharkhand & Others |
High Court of Jharkhand |
17-12-2013 |
Tata Steel Limited Versus Ball Roll Corporation |
High Court of Judicature at Calcutta |
25-10-2013 |
Anish S. Shah Versus TATA Steel Limited & Others |
Company Law Board Western Region Bench Mumbai |
16-09-2013 |
M/s. Tata Iron & Steel Co. Ltd. Versus State of Jharkhand & Others |
Supreme Court of India |
09-07-2013 |
Sri Bhubaneswar Thakur Versus The General Manager, (OMQ),TATA Iron & Steel Co. Ltd. & Others |
High Court of Orissa |
24-06-2013 |
Tata Steel Limited & Others Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
17-05-2013 |
M/s. Tata Blue Scope Steel Ltd. Versus M/s. Sethi Golden Transport Co. |
High Court of Delhi |
18-03-2013 |
Tata Steel Ltd. and Others. Versus Atma Tube Products Ltd. and Others. |
In the High Court of Punjab and Haryana at Chandigarh |
19-11-2012 |
Tata Steel Limited Bombay House Versus Jharkhand State Electricity Regulatory Commission |
Appellate Tribunal for Electricity Appellate Jurisdiction |
08-11-2012 |
The Tata Steel Limited Versus The State of Jharkhand & Others |
High Court of Jharkhand |
19-10-2012 |
Tata Steel Ltd. Versus Ball Roll Corporation |
High Court of Judicature at Calcutta |
09-10-2012 |
Tata Steel Ltd. & Others Versus State of Odisha & Others |
High Court of Orissa |
10-09-2012 |
M/s. Tata Steel Ltd. Versus The State of Jharkhand & Others |
High Court of Jharkhand |
16-12-2011 |
Tata Steel Processing & Distribution Ltd. Versus Unit Construction Company Pvt. Ltd. & Others |
High Court of Judicature at Calcutta |
18-08-2011 |
Tata Iron & Steel Company Ltd Versus South Eastern Roadways, Jamshedpur & Another |
High Court of Jharkhand |
01-08-2011 |
Union of India Versus Tata Iron & Steel Company Ltd. |
High Court of Judicature at Bombay |
05-07-2011 |
Himani Alloys Ltd. Versus Tata Steel Ltd. |
Supreme Court of India |
27-10-2010 |
1.U.K. Goel, Deputy General Manager (Hire Purchase) M/S Tata Engineering And Locomotive Company Limited, Bureau Of Hire Purchase Credit, Centre-
1 (27th Floor), Work Trade Centre, Cuffe Parade, Mumbai-400 005 2. K.N. Raghvan, General Manager, Chandra Brothers, Narayan Nagar, Post Officce Bhalua, Police Station Bodh Gaya, District-Gaya 3. S.S. Sharma, Assistant General Manager, Hire Purchase, M/S Chandra Brothers, At Present Enar Assistant General Manager, Steel , City Bokaro. 4. Binod Kumar Sinha, Assistant Sales Officer, Chandra Brothers, , Narayan Nagar, Post Officce Bhalua, Police Station Bodh Gaya, District-Gaya-8234231 5. Anup Kumar Sharma, Proprietor M/S Kumar Securities Services, Resident Of Mohalla Pitamaheshwar, Police Station- Civil Lines, District-Gaya Versus The State Of Bihar
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High Court of Bihar |
16-08-2010 |
Union of India, representing South Eastern Railway & Others Versus The Tata Ikron & Steel Company Limited |
In the High Court of Bombay at Nagpur |
20-07-2010 |
J. P. Choubey Versus Tata Steel Ltd |
High Court of Jharkhand |
24-06-2010 |
Tata Steel Limited Versus State of Jharkhand |
High Court of Jharkhand |
12-04-2010 |
Sankar Prasad Versus Tata Iron & Steel Company Ltd. |
High Court of Orissa |
09-04-2010 |
Employers in relation to the Management of Malkera Colliery of M/s. Tata Iron and Steel Company Ltd Versus concerned Workman Ram Lakhan Dusadh |
High Court of Jharkhand |
08-05-2009 |
Bishwa Ram Ojha Versus Management of Tata Iron and Steel Company Ltd. |
High Court of Jharkhand |
29-04-2009 |
Tata Iron & Steel Company Limited, Rep. By its Power of Attorney Holder Versus M/s. Omega Cables Limited
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High Court of Judicature at Madras |
06-01-2009 |
Tata Iron and Steel Co.Ltd. Versus Jhalani Tools (India) Ltd.
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High Court of Delhi |
26-09-2008 |
M/s. Tata Steel Limited, represented by its Principal Officer
Versus M/s. V.V. Minerals through its Partner Mr. S. Vaikundarajan & Others
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Before the Madurai Bench of Madras High Court |
22-09-2008 |
Himani Alloys Limited Versus Tata Steel Limited |
High Court of Judicature at Calcutta |
16-09-2008 |
Commissioner of Sales Tax Versus M/s. Tata Iron & Steel Co. Ltd.
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Supreme Court of India |
21-05-2008 |
ATMA TUBE PRODUCTS LTD. VERSUS TATA STEEL LTD. |
High Court of Punjab and Haryana |
07-05-2008 |
M/s. Tata Steel Ltd. & Another Versus Jharkhand State Electricity Regulatory Commission, Ranchi
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Appellate Tribunal for Electricity Appellate Jurisdiction |
30-04-2008 |
Tata Steel Limited Versus State of Jharkhand & Others |
Supreme Court of India |
30-04-2008 |
Damodar Valley Corporation Versus Tata Steel Ltd. & Others |
Supreme Court of India |
21-04-2008 |
Dudhnath Ram Versus Management Of Tata Iron And Steel Co Ltd |
High Court of Jharkhand |
29-02-2008 |
Tata Iron & Steel Company Limited, rep. by its power of Attorney Holder Mr. K.E. Srinivasan Versus Omega Cables Limited
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High Court of Judicature at Madras |
04-02-2008 |
State of Orissa & Another Versus M/s. Tata Iron & Steel Co. Ltd. & Others
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Supreme Court of India |
28-01-2008 |
Tata Iron and Steel Company Limited Versus Himani Alloys Limited |
High Court of Judicature at Calcutta |
12-11-2007 |
M/s. Tata Steel Limited Versus Orissa Electricity Regulatory Commission, Bhubaneswar & Others
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Appellate Tribunal for Electricity Appellate Jurisdiction |
11-10-2007 |
Tata Steel Ltd Versus Jharkhand State Electricity Board |
High Court of Jharkhand |
11-09-2007 |
Tata Steel Ltd. Versus Jharkhand State Electricity Board |
High Court of Jharkhand |
06-08-2007 |
Gauri Chakraborty Versus Tata Iron and Steel Co. Ltd. |
High Court of Jharkhand |
19-06-2007 |
The Tata Iron & Steel Co. Ltd. Versus The Union of India & Others
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High Court of Andhra Pradesh |
26-03-2007 |
Tata Steel Limited Versus Indra Singh and Sons Private Ltd. |
High Court of Judicature at Calcutta |
01-12-2006 |
The Commissioner of Sales Tax Versus Tata Iron and Steel Co. Ltd.
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High Court of Judicature at Bombay |
16-11-2006 |
Maharashtra Mathadi & Unprotected Labour Board Versus Tata Iron & Steel Company |
National Consumer Disputes Redressal Commission NCDRC |
15-09-2006 |
Tata Steel Ltd. Versus State of Jharkhand |
High Court of Jharkhand |
28-08-2006 |
Seema Ghosh Versus Tata Iron & Steel Company
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Supreme Court of India |
03-08-2006 |
Tata Iron & Steel Company Limited Versus Shah Vadilal Jethalal Agro Equipment Pvt. Ltd & Others
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High Court of Judicature at Bombay |
13-07-2006 |
Gyanendra Sahay Versus M/s. Tata Iron and Steel Co. Ltd.
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Supreme Court of India |
10-07-2006 |
Tata Iron and Steel Co. Ltd. Versus State of Bihar |
High Court of Jharkhand |
07-03-2006 |
Tata Iron Steel Co. Ltd. Versus State of Orissa |
High Court of Orissa |
07-03-2006 |
Tata Iron Steel Co. Ltd. Versus State of Orissa |
High Court of Orissa |
14-02-2006 |
Tata Iron and Steel Co. Ltd. Versus State of Orissa |
High Court of Orissa |
20-01-2006 |
Union of India Versus Tata Iron and Steel Co. Ltd.
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High Court of Judicature at Bombay |
07-10-2005 |
Tata Iron and Steel Company Ltd. Versus Prakash Sales Corporation |
High Court of Judicature at Calcutta |
16-08-2005 |
Tata Iron and Steel Co. Ltd Versus Durgapur Project Ltd |
High Court of Judicature at Calcutta |
05-08-2005 |
Tata Iron And Steel Co. Ltd Versus Standard Chrome Ltd |
High Court of Judicature at Calcutta |
20-05-2005 |
Navratandas and Co. (P) Ltd. Versus Tata Iron and Steel Co. Ltd. |
High Court of Jharkhand |
30-03-2005 |
M/s. Tata Iron and Steel Co. Ltd. Versus State of Jharkhand and Others
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Supreme Court of India |
02-03-2005 |
The Tata Iron and Steel Co. Ltd. Bihar versus The Collector of Central Excise, Patna
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Supreme Court of India |
24-01-2005 |
Tata Iron and Steel Co. Ltd Versus Gyanendra Sahay |
High Court of Jharkhand |
17-12-2004 |
The Management of the Tata Iron & Steel Co. Ltd. Versus Chief Inspecting Officer and Others
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Supreme Court of India |
25-08-2004 |
M/s. Tata Iron & Steel Co. Ltd. versus State of Jharkhand & Others
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Supreme Court of India |
20-08-2004 |
Tata Iron and Steel Company Ltd Versus District Transport Officer |
High Court of Jharkhand |
07-05-2004 |
Santosh Kumar Samal Versus Tata Iron and Steel Co. Ltd. |
High Court of Orissa |
26-02-2004 |
Collector of Central Excise, Patna Versus M/s. Tata Iron & Steel Company Ltd.
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Supreme Court of India |
06-02-2004 |
Tata Iron and Steel Co.Ltd. Versus G.M. Mittal Stainless Steels Ltd. |
High Court of Madhya Pradesh |
30-05-2003 |
M/s. Tata Iron & Steel Co. Ltd., versus M/s. N.B. Exports
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High Court of Karnataka |
28-03-2003 |
Tata Iron & Steel Company Ltd V/S Bank of India and Others. |
Debts Recovery Tribunal Ranchi |
20-11-2002 |
Tata Iron & Steel Co. Ltd. Versus Union of India
|
Supreme Court of India |
24-10-2002 |
The Tata Iron & Steel Co. Ltd. Versus Collector of Central Excise, Jamshedpur
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Supreme Court of India |