TATA METALIKS DI PIPES LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.Amalgamated |
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GST Number(s) 19AACCT7743A1ZE |
PAN No AACCT7743A |
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CIN U27101WB2007PLC119673 |
ROC RoC-Kolkata |
Incorporation Date 16-10-2007 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 119673 |
Registration Date 16-10-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-06-2016 |
Last Balance Sheet Date 31-03-2016 |
Financials |
Authorized Capital Rs. 22500,00,000 |
Paid Up Capital Rs. 22140,00,070 |
Contact Information |
E-Mail Address joydeep.seal@tmdipl.com |
Registered Address TATA CENTRE 10TH FLOOR 43, J. L. Nehru Road Kolkata WB 700071 IN |
TradeMarksTotal 3 marks found. |
DUCKTURA, Class 6, Registered |
DIP, Class 6, Registered |
DUKTURA, Class 6, Registered |
Some PAST Judgements / Case Laws similar to TATA METALIKS DI PIPES LIMITEDLast Checked Past / Closed Litigation On 20-09-2023 20:55
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TATA METALIKS DI PIPES LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for TATA METALIKS DI PIPES LIMITED |
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WEST BENGAL | 19AACCT7743A1ZE |
Directors |
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DIN | Name | Since |
00086974 | SANJIV PAUL | 17-10-2007 |
02792753 | KRISHNAVA SATYAKI DUTT | 16-06-2014 |
AVIPG0901F | Avishek Ghosh | 19-10-2016 |
05166520 | PINGALI VENUGOPAL | 08-01-2016 |
ATBPS5404J | JOYDEEP SEAL | 22-04-2014 |
01411191 | ASHOK KUMAR BASU | 15-04-2013 |
02350176 | SAMITA SHAH | 26-03-2015 |
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