TATA INDUSTRIES LIMITED

Activity: OTHERS in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AAACT4058L
CIN
U44003MH1945PLC004403
ROC
RoC-Mumbai
Incorporation Date
07-04-1945
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
14  
Registration Number
004403
Registration Date
07-04-1945
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
28-06-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 116000,00,000
Paid Up Capital
Rs. 107954,60,200



Contact Information

E-Mail Address
dbhagwagar@tata.com
Registered Address
TATA INDUSTRIES LTD BOMBAY HOUSE 24 HOMI MODY STREET MUMBAI MH 400001 IN



TradeMarks

Total 77 marks found.
Health Locker, Class 35, Accepted & Advertised
Health Locker, Class 42, Accepted & Advertised
Health Locker, Class 44, Accepted & Advertised
Device, Class 42, Registered
Device, Class 44, Registered
Insta Doc, Class 9, Registered
SeCure, Class 9, Registered
SeCure, Class 35, Opposed
SeCure, Class 42, Registered
FLAVOUR RELEASE TECHNOLOGY ( word & Device), Class 5, Registered
FLAVOUR RELEASE TECHNOLOGY ( word & Device), Class 11, Registered
FLAVOUR RELEASE TECHNOLOGY ( word & Device), Class 16, Registered
FLAVOUR RELEASE TECHNOLOGY ( word & Device), Class 21, Registered
FLAVOUR RELEASE TECHNOLOGY ( word & Device), Class 29, Registered
FLAVOUR RELEASE TECHNOLOGY ( word & Device), Class 30, Registered
FLAVOUR RELEASE TECHNOLOGY ( word & Device), Class 31, Registered
FLAVOUR RELEASE TECHNOLOGY ( word & Device), Class 43, Registered
Device of heart & plus sign, Class 44, Registered
Device of heart & plus sign, Class 42, Registered
READY TO EAT IN JUST 60 SECONDS.( WORD AND DEVICE), Class 5, Registered
READY TO EAT IN JUST 60 SECONDS.( WORD AND DEVICE), Class 11, Registered
READY TO EAT IN JUST 60 SECONDS.( WORD AND DEVICE), Class 16, Registered
READY TO EAT IN JUST 60 SECONDS.( WORD AND DEVICE), Class 21, Registered
READY TO EAT IN JUST 60 SECONDS.( WORD AND DEVICE), Class 29, Registered
READY TO EAT IN JUST 60 SECONDS.( WORD AND DEVICE), Class 30, Registered
READY TO EAT IN JUST 60 SECONDS.( WORD AND DEVICE), Class 31, Registered
READY TO EAT IN JUST 60 SECONDS.( WORD AND DEVICE), Class 43, Registered
Device, Class 44, Registered
Device, Class 44, Registered
Device, Class 42, Registered
Device, Class 42, Registered
Device, Class 42, Registered
Device, Class 42, Registered
Device, Class 42, Registered
Device, Class 42, Registered
Device, Class 42, Registered
Device, Class 42, Registered
Device, Class 42, Registered
Device, Class 44, Registered
Device, Class 44, Registered
Device, Class 44, Registered
Device, Class 44, Registered
Device, Class 44, Registered
Device, Class 44, Registered
Device, Class 44, Registered
Device, Class 44, Registered
Device, Class 44, Registered
Insta Doc, Class 35, Registered
Insta Doc, Class 42, Registered
Insta Doc, Class 44, Registered
Device, Class 42, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to TATA INDUSTRIES LIMITED

Last Checked Past / Closed Litigation On 21-09-2023 04:27
10-11-2017 Tata Industries Ltd. Versus Assistant Commissioner of Income-tax, Range-2(3), Mumbai Income Tax Appellate Tribunal Mumbai
09-08-2016 Ramsarup Industries Limited & Others Versus Tata Capital Financial Services Limited High Court of Judicature at Bombay
13-02-2013 Tata Capital Financial Services Limited Versus Ramasarup Industries Limited & Others High Court of Judicature at Bombay
17-02-2012 M/s. Tata Capital Ltd. Versus M/s. Maven Industries Ltd. & Others High Court of Judicature at Bombay
18-11-2010 Tata Industries Limited & Another Versus Grasim Industries Limited High Court of Judicature at Bombay
17-04-2009 Tata Capital Ltd. Versus A.R.Industries Pvt. Ltd. & Others High Court of Judicature at Bombay
09-07-2008 M/s. Tata Industries Ltd. & Another Versus M/s.Grasim Industries Ltd. Supreme Court of India
11-02-2002 R. TATA RAO VERSUS ANDHRA PRADESH SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. High Court of Andhra Pradesh
19-01-1999 In the matter of Sections 433 and 434 of the Companies Act,1956; AND In the matter of Chemox Chemical Industries Limited. Tata Finance Limited (Petitioners) High Court of Judicature at Bombay
20-03-1990 Aluminium Industries Ltd. V. State Of Orissa (O.J.C. NOS. 109 AND 113 OF 1990). Tata Davy Limited Versus Union Of India (M.C. NO. 748 OF 1990) High Court of Orissa
08-03-1985 Messrs. The United Plantations and Industries, a Regd. Partnership firm, Kottayam, Kerala State rep., by its partner A. Jacob Versus Messrs. Tata Tea Ltd., a Public Limited Liability Co., Munnar, Kerala High Court of Judicature at Madras
01-12-1983 Tata Fison Industries Ltd. Versus State of Rajasthan High Court of Rajasthan Jaipur Bench
05-07-1978 Tata Iron And Steel Co. Ltd. Versus Rajrishi Mineral Industries High Court of Orissa



GST Number(s) for TATA INDUSTRIES LIMITED

CHANDIGARH 04AAACT4058L1ZA  
PUNJAB 03AAACT4058L1ZC  



Directors

DIN Name Since
07121802 AARTHI SUBRAMANIAN 22-06-2018
ALPPS6570B SRIRAM SETHURAMAN 26-06-2014
03129908 KANWAR RAMESHWAR SINGH JAMWAL 01-07-2015
00028428 FAROKH NARIMAN SUBEDAR 12-12-2016
00058133 SRINATH NARASIMHAN 12-12-2016

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