TATA COMMUNICATIONS LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
17 Available. Click Here.
PAN No
AAACV2808C
CIN
L64200MH1986PLC039266
ROC
RoC-Mumbai
Incorporation Date
19-03-1986
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
039266
Registration Date
19-03-1986
 
   



Listing Info

National Stock Exchange (NSE) listing as TATACOMM since 12-04-1995.

  ISIN Number: INE151A01013 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as TATACOMM with code 500483 .

  ISIN Number: INE151A01013 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Telecom - Alternate Carriers.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-06-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 40000,00,000
Paid Up Capital
Rs. 28500,00,000



Contact Information

E-Mail Address
sudipto.das@tatacommunications.com
Registered Address
VSB, MAHATMA GANDHI ROAD FORT MUMBAI MH 400001 IN



TradeMarks

Total 134 marks found.
SAFEPASS, Class 42, Accepted & Advertised
SAFEPASS, Class 9, Accepted & Advertised
INSTACRM, Class 42, Registered
INDICASH, Class 36, Registered
INDICASH, Class 38, Registered
INDICASH, Class 9, Registered
INSTAECM, Class 42, Registered
INSTA COMPUTE, Class 38, Registered
INSTA COMPUTE, Class 42, Registered
INSTA OFFICE, Class 42, Registered
INSTAOFFICE, Class 9, Registered
ONE TOUCHDIAL, Class 38, Registered
InstaHCM, Class 42, Registered
INSTA CC, Class 38, Registered
INSTA COMPUTE, Class 9, Registered
INSTA OFFICE, Class 38, Registered
SATMAIL, Class 38, Registered
ONE TOUCH DIAL, Class 38, Registered
INSTA CC GLOBAL, Class 38, Registered
BIZ BOX ( LABEL ), Class 9, Registered
BIZ BOX ( LABEL ), Class 16, Registered
BIZ BOX ( LABEL ), Class 35, Registered
BIZ BOX ( LABEL ), Class 38, Registered
BIZ BOX ( LABEL ), Class 42, Registered
CUBER PASS (LABEL), Class 38, Registered
CYBER PASS (LABEL), Class 42, Exam Report Issued
SECURITY SHIELD (LABEL), Class 9, Registered
SECURITY (LABEL), Class 16, Registered
SECURITY (LABEL), Class 35, Registered
Security (LABEL), Class 38, Registered
SECURITY SHIELD (LABEL), Class 42, Exam Report Issued
KION, Class 38, Registered
PEPPER, Class 38, Registered
PHI, Class 38, Registered
BUSINESS N RICH (LABEL), Class 38, Registered
BUSINESS N RICH (LABEL), Class 38, Registered
BUSINESS N RICH (LABEL), Class 38, Registered
VSNL (LABEL), Class 9, Registered
"ANDHRA LINK", Class 9, Removed
"ANDHRA LINK", Class 16, Removed
AIRBAND, Class 38, Registered
HIGHBAND, Class 38, Registered
AXIS, Class 38, Registered
SPEEDBAND, Class 38, Registered
SPACEBAND, Class 38, Registered
(LOGO) ( LABEL), Class 38, Registered
(LOGO) ( LABEL), Class 42, Registered
(LOGO) ( LABEL), Class 9, Registered
LOGO (LABEL), Class 16, Registered
VSNL (LOGO), Class 38, Registered
VSNL (LABEL), Class 38, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to TATA COMMUNICATIONS LIMITED

Last Checked Past / Closed Litigation On 26-09-2023 21:13
29-03-2022 Tata Communications Transformation Services Limited Versus Assistant Commissioner of Income Tax 14(1) (2) & Others High Court of Judicature at Bombay
23-11-2021 Vinod Kumar, Managing Director, M/s. Tata Communications Limited, Chennai & Another Versus Labour Enforcement Officer (Central), Government of India, Ministry of Labour and Employment, Chennai High Court of Judicature at Madras
04-08-2021 Priyanka Communications (India) Pvt Ltd. & Others Versus Tata Capital Financial Services Ltd. High Court of Judicature at Bombay
25-01-2021 Tata Communications Ltd. Versus Bharat Sanchar Nigam Ltd. Telecom Disputes Settlement amp Appellate Tribunal New Delhi
01-11-2019 S. Komalavalli Versus The Management M/s.Tata Communications Ltd. Chennai & Others High Court of Judicature at Madras
24-06-2019 Tata Communications Limited Versus Deputy Commissioner of Income Tax High Court of Judicature at Bombay
10-04-2019 Tech Mahindra Ltd. Versus Tata Communications Transformation Services Ltd. High Court of Judicature at Bombay
02-07-2018 Tata Communications Ltd., Through its Assistant Manager (HR), V. Geetha & Another Versus Telecom Regulatory Authority of India, Mahanagar Door Sanchar Bhawan, New Delhi & Others High Court of Judicature at Madras
19-02-2018 Tata Communications Limited Versus Union of India Thr. The Land Acquisition Collector & Another High Court of Delhi
08-07-2015 Federation of Tata Communications Employees Unions Versus UOI & Others High Court of Delhi
29-10-2014 M/s. Tata Communications Ltd. Versus Union of India & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
29-09-2014 Net 4 Communications India Ltd. & Tata Capital Financial Services Ltd. High Court of Judicature at Calcutta
28-09-2012 M/s Tata Communications Ltd. Versus Mahanagar Telephone Nigam Limited & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
31-10-2011 Tata Communications Internet Services Ltd., Versus R. Thanumalayan Tamil Nadu State Consumer Disputes Redressal Commission Chennai
13-09-2011 TATA Communications Ltd., Rep. by its General Manager & Others Versus S. Komalavalli High Court of Judicature at Madras
06-07-2011 Tata Communications Ltd. Versus Union of India & Others High Court of Judicature at Bombay
08-06-2011 Tata Communications Ltd. & Another Versus Union of India & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
27-01-2011 M/s Tata Communications Ltd. Versus BSNL & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
22-07-2010 Ladaku Mazdoor Sangh Versus Tata Communications Ltd. & Others High Court of Judicature at Bombay
07-07-2010 Tata Communications Limited Versus Union of India High Court of Judicature at Bombay
18-12-2009 TATA TELESERVICES (MAHARASHTRA) LTD MUMBAI VERSUS UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF TELECOMMUNICATIONS, MINISTRY OF COMMUNICATIONS NEW DELHI & ANOTHER Telecom Disputes Settlement Appellate Tribunal New Delhi
09-06-2009 Customer Line Private Ltd. & Others Versus Tata Communications Ltd & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
03-03-2006 IDEA Cellular Limited (erstwhile Tata Communications Ltd.) Gandhinagar Versus Bharat Sanchar Nigam Limited Statesman Building Barakhamba Road New Delhi Telecom Disputes Settlement Appellate Tribunal New Delhi



GST Number(s) for TATA COMMUNICATIONS LIMITED

TAMIL NADU 33AAACV2808C1ZW  
BIHAR 10AAACV2808C1Z4  
UTTAR PRADESH 09AAACV2808C1ZN  
UTTARAKHAND 05AAACV2808C1ZV  
MADHYA PRADESH 23AAACV2808C1ZX  
JAMMU AND KASHMIR 01AAACV2808C1Z3  
WEST BENGAL 19AAACV2808C1ZM  
HIMACHAL PRADESH 02AAACV2808C1Z1  
HARYANA 06AAACV2808C1ZT  
DELHI 07AAACV2808C1ZR  
ASSAM 18AAACV2808C1ZO  
KERALA 32AAACV2808C1ZY  
MAHARASHTRA 27AAACV2808C1ZP  
KARNATAKA 29AAACV2808C1ZL  
ODISHA 21AAACV2808C1Z1  
CHATTISGARH 22AAACV2808C1ZZ  
MEGHLAYA 17AAACV2808C1ZQ  



Directors

DIN Name Since
00147182 RENUKA RAMNATH 08-12-2014
00058133 SRINATH NARASIMHAN 13-02-2002
00070477 ASHOK SINHA 08-10-2021
08616830 AMUR LAKSHMINARAYANAN SWAMINATHAN 26-11-2019
AMCPS1886L KABIR AHMED SHAKIR 21-10-2020
00147772 KRISHNAKUMAR NATARAJAN 15-07-2021
AABPL8092L AMUR LAKSHMINARAYANAN SWAMINATHAN 26-11-2019
07006215 GANAPATHY SUBRAMANIAM NATARAJAN 02-12-2021
BGAPP0670G Zubin Adil Patel 24-03-2021

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