TANDOOR RESTAURANT PVT LTDActivity: Real Estate and Renting in West Bengal.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U70101WB1982PTC034466 |
ROC RoC-Kolkata |
Incorporation Date 21-01-1982 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 034466 |
Registration Date 21-01-1982 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 20,00,000 |
Paid Up Capital Rs. 19,37,600 |
Contact Information |
E-Mail Address rbarbq@gmail.com |
Registered Address 28 STEPHEN COURT18A PARK STREET KOLKATA WB 700071 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TANDOOR RESTAURANT PVT LTDLast Checked Past / Closed Litigation On 04-09-2023 17:34
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TANDOOR RESTAURANT PVT LTD. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
01152665 | MALTI SHAILENDRA KOTHARI | 21-01-1982 |
01089596 | RAJIV SHAILENDRA KOTHARI | 30-07-2007 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report