SYSTEM INTERNATIONAL PRIVATE LIMITED

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72200MH1989PTC055436
ROC
RoC-Mumbai
Incorporation Date
03-02-1989
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
055436
Registration Date
03-02-1989
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 10,00,000



Contact Information

E-Mail Address
girish@skothari.com
Registered Address
151 - A, Mittal Court, A - Wing, 15th Floor Nariman Point Mumbai MH 400021 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to SYSTEM INTERNATIONAL PRIVATE LIMITED

Last Checked Past / Closed Litigation On 21-09-2023 07:47
08-12-2015 M/s. Saro International Freight System Versus The Commissioner of Customs, Chennai High Court of Judicature at Madras
16-02-2015 M/s. System for International Agencies Versus M/s. Rahul Coach Builders Pvt. Ltd. Supreme Court of India
14-11-2013 M/s. KEC International Ltd. Versus Chief Engineer, System & Operation Wing, Jammu High Court of Jammu and Kashmir
10-02-2010 Commissioner of Central Excise, Pune 1 Versus M/s. Vickers System International Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
02-01-2001 Pressure Sensitive System (India) Limited Versus Aristocraft International Pvt. Limited High Court of Madhya Pradesh
02-03-1994 Arrow Electronics International Inc Versus Nitul Data System High Court of Delhi



Directors

DIN Name Since
00258316 SANJAY KOTHARI 30-03-2005
01302149 MEENAKSHI SANJAY KOTHARI 07-07-2005
00137446 NARENDRAKUMAR SOMANI 07-07-2005

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