SWARAJ ENGINES LTD

Activity: Trading in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
03AACCS2990N1Z2
PAN No
AACCS2990N
CIN
L50210PB1985PLC006473
ROC
RoC-Chandigarh
Incorporation Date
24-09-1985
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
006473
Registration Date
24-09-1985
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 2500,00,000
Paid Up Capital
Rs. 1213,17,540



Contact Information

E-Mail Address
grewal.maninder@mahindraswaraj.com
Registered Address
PHASE IVSAS NAGAR MOHALI DISTT ROPAR PUNJAB PB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to SWARAJ ENGINES LTD

Last Checked Past / Closed Litigation On 20-09-2023 13:11
28-02-2012 M/s Swaraj Engines Ltd Versus CCE, Chandigarh Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
06-04-2010 M/S. Swaraj Engines Ltd. Versus Assistant Commissioner of Income Tax, Chandigarh & Another Supreme Court of India
06-05-2008 Commr. of Income Tax-II, Chandigarh Versus M/s. Swaraj Engines Ltd. Supreme Court of India



GST Number(s) for SWARAJ ENGINES LTD

PUNJAB 03AACCS2990N1Z2  



Directors

DIN Name Since
00046823 RAJESH GANESH JEJURIKAR 25-04-2017
00016322 DILEEP CHINUBHAI CHOKSI 18-06-2014
00501029 NEERA SAGGI 01-10-2014
00086077 SUDHIR GUNVANTRAY MANKAD 31-07-2012
AASPM4035D SUBHASH MAGO 01-10-2016
00011352 VIJAYDIPAK MUKUNDPRASAD VARMA 19-01-2009
07797207 SUBHASH MAGO 25-04-2017
AASPG5737C MANINDER SINGH GREWAL 16-07-2003
00044713 DURGASHANKAR SUBRAMANIAM 18-06-2014
00254502 PAWAN KUMAR GOENKA 06-05-2010
00007439 RAJENDRA RAMCHANDRA DESHPANDE 22-01-2008
AAIPA8044L RAJINDER ARORA 29-04-2014

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